Criminal Procedure Code, 1898 (CrPC) — Section 151(2), 155, 155(2), 173, 190Customs Act, 1962 — Section 104, 105, 107, 108, 110Delhi Police Special Establishment Act, 1946 — Section 3

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High Courts15 Oct 1968Dismissed

Hoya Ram and Another Vs Kesho Ram Gupta

Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 204 : (1969) RCR(Rent) 1058

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Transfer of Property Act, 1882 — Section 50

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High Courts11 Oct 1968Allowed

Prithvi Raj Mehra Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 193

Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 13, 4Punjab Service of Engineers (Class I) Public Works Department (Irrigation Branch) Rules, 1964 — Rule 23, 5, 5(4), 5(5), 5(6)

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High Courts10 Oct 1968Dismissed

Ram Chand and another Vs Munshi Ram and others

Punjab And Haryana At Chandigarh · (1968) 10 P&H CK 0009

Punjab Security of Land Tenures Act, 1953 — Section 2(3)

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High Courts09 Oct 1968Allowed

Lal Singh and Others Vs State and Others

Punjab And Haryana At Chandigarh · AIR 1970 P&H 32 : (1970) CriLJ 267 : (1970) 1 ILR (P&H) 177

Criminal Procedure Code, 1898 (CrPC) — Section 369, 424, 430, 439, 561A

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High Courts09 Oct 1968Allowed

Shri Jagdish Ram Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1968) 10 P&H CK 0006

Co-operative Societies Act, 1961 — Section 50

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High Courts04 Oct 1968Dismissed

Amar Nath and others Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1968) 10 P&H CK 0034

Constitution of India, 1950 — Article 226

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High Courts04 Oct 1968Dismissed

M/s M.M. Bilaney and Company Vs M/s Jamna Auto Industries

Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 171

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts04 Oct 1968Dismissed

M.M. Bilaney and Company Vs Jamna Auto Industries

Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 171

Civil Procedure Code, 1908 (CPC) — Section 151, 22, 23

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High Courts03 Oct 1968

Sodhi Gurbachan Singh Koshan Vs Babu Ram and Another

Punjab And Haryana At Chandigarh · AIR 1969 P&H 201

Penal Code, 1860 (IPC) — Section 500

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High Courts03 Oct 1968

Inder Singh and Others Vs Labour Court, Jullundur and Another

Punjab And Haryana At Chandigarh · AIR 1969 P&H 310 : (1970) 1 ILR (P&H) 251

Industrial Disputes Act, 1947 — Section 33C(2)Minimum Wages Act, 1948 — Section 22, 24

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High Courts03 Oct 1968

Kartar Singh Vaid Vs Union of India and Others

Punjab And Haryana At Chandigarh · AIR 1969 P&H 287

Constitution of India, 1950 — Article 226, 245Punjab Ayurvedic and Unani Practitioners (Amendment) Act, 1968 — Section 4Punjab Ayurvedic and Unani Practitioners Act, 1963 — Section 3(6)

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High Courts03 Oct 1968