High Courts22 Nov 1968
Bachan Singh Dasondhi Ram Vs The State
Punjab And Haryana At Chandigarh · (1969) CriLJ 1322
Punjab Excise Act, 1914 — Section 61
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1968
382 judgments · page 3 of 20
High Courts22 Nov 1968Dismissed
Guranditta Mal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 396
Constitution of India, 1950 — Article 226, 227, 311
High Courts21 Nov 1968Allowed
Nand Singh and others Vs Superintending Canal Officer and others
Punjab And Haryana At Chandigarh · (1968) 11 P&H CK 0036
High Courts21 Nov 1968Allowed
The Backward Classes Co-Operative Agricultural Society Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1968) 11 P&H CK 0027
High Courts21 Nov 1968Dismissed
Amar Chand Vs The Union of India
Punjab And Haryana At Chandigarh · (1968) 11 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Nov 1968Allowed
Hazara Singh and another Vs The Punjab State and others
Punjab And Haryana At Chandigarh · (1968) 11 P&H CK 0038
Constitution of India, 1950 — Article 226
High Courts19 Nov 1968Dismissed
Mst. Bahteri and others Vs Sher Singh and others
Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 525
Hindu Marriage Act, 1955 — Section 11
High Courts19 Nov 1968Dismissed
Mst. Bahteri and Others Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 525
Hindu Marriage Act, 1955 — Section 11
High Courts19 Nov 1968Allowed
Kanshi Ram Mohan Lal Vs Smt. Bhagwan Kaur
Punjab And Haryana At Chandigarh · AIR 1970 P&H 300 : (1970) 1 ILR (P&H) 521 : (1969) RCR(Rent) 41
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20(2)Limitation Act, 1963 — Article 123
High Courts19 Nov 1968Dismissed
Dr. Ram Sarup Vs Shrimati Savitri Devi and another
Punjab And Haryana At Chandigarh · (1969) RCR(Rent) 38
High Courts19 Nov 1968Dismissed
Shrimati Raj Kumari Vs Shri Shadi Lal
Punjab And Haryana At Chandigarh · (1969) RCR(Rent) 52
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Nov 1968Allowed
Hanuman dass Vs G.S. Fiji
Punjab And Haryana At Chandigarh · (1968) 11 P&H CK 0026
Punjab Agricultural Produce Markets (Election to Market Committee) Rules, 1963 — Rule 7(4)
High Courts15 Nov 1968Allowed
Bhup Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 386
Criminal Procedure Code, 1898 (CrPC) — Section 439, 514Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3, 4, 8(2), 8(3)Punjab Good Conduct Prisoners (Temporary Release) Rules, 1963 — Rule 10, 3
High Courts14 Nov 1968Dismissed
Brij Mohan and another Vs Mohan Lal and others
Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 514
Limitation Act, 1963 — Section 5
High Courts14 Nov 1968
Brij Mohan and Another Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 514
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Court Fees Act, 1870 — Section 11Limitation Act, 1963 — Section 5
High Courts13 Nov 1968Dismissed
Tikka Lal Vs Shrimati Kamla Rani
Punjab And Haryana At Chandigarh · (1968) 11 P&H CK 0017
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts11 Nov 1968
Union of India (UOI) Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1970) 1 LLJ 184
Industrial Disputes Act, 1947 — Section 10, 17A, 2Punjab Reorganisation Act, 1966 — Section 78, 80
High Courts08 Nov 1968
Mauji Ram Ram Rikh Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1969 P&H 365
Administration of Evacuee Property Act, 1950 — Section 28, 4(1), 46, 7Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Nov 1968Dismissed
The Jupiter General Insurance Company Ltd. Vs Messrs Pahadi Forest Lessees and Another
Punjab And Haryana At Chandigarh · (1968) 11 P&H CK 0022
Arbitration Act, 1940 — Section 33
High Courts07 Nov 1968Dismissed
Budha Ram Vs Behari Lal and others
Punjab And Haryana At Chandigarh · (1970) 1 ILR (P&H) 379
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 8A