High Courts06 Sept 1960
O.P. Basra and Others Vs Kaithal Cotton and General Mills Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1962 P&H 151 : (1961) 31 CompCas 461
Companies Act, 1956 — Section 397, 398, 433
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1960
269 judgments · page 6 of 14
High Courts06 Sept 1960Dismissed
Rajinder Nath B. Mara Vs I.N. Chib and Others
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 221
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 90(12), 90(13), 90(14), 90(15)
High Courts01 Sept 1960Allowed
Hazara Singh Ganda Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 34
Agriculturists Loans Act, 1884 — Section 5Constitution of India, 1950 — Article 246, 254, 366(10)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 2, 21, 30, 40
High Courts31 Aug 1960
National Transport and General Company (Private) Ltd. Vs Ishar Singh and Others
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 275
Constitution of India, 1950 — Article 226
High Courts31 Aug 1960Partly Allowed
The Motor and General Insurance Co. Ltd., Calcutta Vs Hota Ram and Others Hota Ram and Others Vs The Motor and General Insurance Co. Ltd., Calcutta
Punjab And Haryana At Chandigarh · AIR 1961 P&H 190 : (1961) 1 ILR (P&H) 326
Motor Vehicles Act, 1939 — Section 96, 96(2)
High Courts31 Aug 1960Dismissed
Joti Parshad Lahri Mal and Another Vs Ganeshi Lal Ram Narain and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 120
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2, 2(2) , 96
High Courts30 Aug 1960
Isher Dass Tara Chand Vs Harcharan Dass
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 315
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Transfer of Property Act, 1882 — Section 114
High Courts30 Aug 1960Dismissed
The Sadhaura Transport Company. (P). Ltd. Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 308
Minimum Wages Act, 1948 — Section 2, 3(1), 5(2)
High Courts30 Aug 1960Dismissed
Ranbir Singh Chadha Vs Chief Commercial Supdt. (Rates) Head Quarters Office, Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 268
Constitution of India, 1950 — Article 14, 226Railways Act, 1890 — Section 28, 34
High Courts30 Aug 1960Allowed
Ghanshyam Dass Rastogi Vs A.N. Syal and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 131
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5, 115
High Courts30 Aug 1960Dismissed
Nahinder Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 470
Administration of Evacuee Property Act, 1950 — Section 7, 8, 8(2)Evacuee Interest (Separation) Act, 1951 — Section 3
High Courts29 Aug 1960Allowed
Okara Grain Buyers Syndicate Ltd., Okara Vs United Commercial Bank Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 66 : (1961) 31 CompCas 625 : (1961) 1 ILR (P&H) 186
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13
High Courts29 Aug 1960
COMMISSIONER OF Income Tax, PUNJAB, JAMMU and KASHMIR AND HIMACHAL PRADESH Vs JAI PARKASH CO. LTD.
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 175 : (1961) 41 ITR 718
Income Tax Act, 1961 — Section 66(2)
High Courts26 Aug 1960Dismissed
Dev Nath Suri Vs Ram Chand Suri
Punjab And Haryana At Chandigarh · AIR 1961 P&H 73 : (1961) 1 ILR (P&H) 162
Constitution of India, 1950 — Article 14Displaced Persons (Debts Adjustment) Act, 1951 — Section 2(6)
High Courts25 Aug 1960Dismissed
The Delhi Municipal Committee Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 141
Punjab Municipal Act, 1911 — Section 215, 69, 84, 85, 86
High Courts25 Aug 1960
HEMRAJ CHANDAN LAL Vs COMMISSIONER OF Income Tax, PUNJAB, PEPSU, HIMACHAL PRADESH AND JAMMU AND KASHMIR.
Punjab And Haryana At Chandigarh · (1961) 41 ITR 329
Income Tax Act, 1961 — Section 66
High Courts25 Aug 1960Dismissed
P.S. Kaicker and Another Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1961 P&H 60
High Courts25 Aug 1960Allowed
Mst. Payari Vs Faqir Chand Alakha and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 167 : (1961) CriLJ 549 : (1961) 1 ILR (P&H) 153
Penal Code, 1860 (IPC) — Section 494
High Courts25 Aug 1960
COMMISSIONER OF Income Tax, SIMLA Vs SIMLA BANKING AND INDUSTRIAL CO. LTD.
Punjab And Haryana At Chandigarh · (1961) 41 ITR 332
COMPANIES ACT, 1956 — Section 153
High Courts25 Aug 1960
COMMISSIONER OF Income Tax, PUNJAB, JAMMU and KASHMIR AND HIMACHAL PRADESH Vs JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD.
Punjab And Haryana At Chandigarh · (1961) 41 ITR 328
Income Tax Act, 1961 — Section 10(2)(xv)