High Courts19 Sept 1960
Punjab National Bank Ltd. Vs Iqbal Singh Kalyan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 158 : (1961) 1 ILR (P&H) 450
Negotiable Instruments Act, 1881 (NI) — Section 93, 94, 98
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1960
269 judgments · page 5 of 14
High Courts16 Sept 1960Allowed
Shakuntala Devi Vs Kashmir Chand and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115Limitation Act, 1908 — Section 5
High Courts15 Sept 1960
S. Pooran Singh Chhatwal Vs East Punjab State, Simla and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 48
Administration of Evacuee Property Act, 1950 — Section 46
High Courts15 Sept 1960Allowed
Comrade Makhan Singh Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 170 : (1961) CriLJ 552
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 182
High Courts15 Sept 1960Allowed
S. Mehar Singh Vs Umrao Singh and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 244
Representation of the People Act, 1951 — Section 123, 123(2), 123(3), 123(4)
High Courts15 Sept 1960
COMMISSIONER OF Income Tax, SIMLA Vs SAT RAM GIAN CHAND.
Punjab And Haryana At Chandigarh · (1961) 42 ITR 543
Income Tax Act, 1961 — Section 66(2)
High Courts14 Sept 1960Allowed
Darbara Singh M.Sc. Vs Vice-Chancellor, Punjab University and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 194
Constitution of India, 1950 — Article 226Punjab University Act, 1947 — Section 31(2)
High Courts14 Sept 1960Allowed
Bishan Singh S. Ladha Singh Vs Central Government and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 451 : (1961) 1 ILR (P&H) 415
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 14, 16, 2, 40, 40(2)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 22, 23, 44, 49, 70(2)
High Courts13 Sept 1960Dismissed
Pritam Kaur Vs The State of Pepsu and Others
Punjab And Haryana At Chandigarh · (1960) 09 P&H CK 0035
Pepsu Court of Wards Act, 2008 — Section 5(2)(a)
High Courts12 Sept 1960Allowed
Cantonment Board, Ambala Cantt. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 416 : (1961) 2 FLR 298 : (1961) 1 ILR (P&H) 388 : (1961) 1 LLJ 734
Industrial Disputes Act, 1947 — Section 10, 2
High Courts12 Sept 1960Dismissed
Charanji Lal Jagannath Arora and Another Vs Smt. Inder Devi and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 466
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 2, 36, 9Limitation Act, 1908 — Article 120
High Courts08 Sept 1960Allowed
Dhanji Ram Sharma Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 178 : (1961) 2 FLR 401 : (1961) 1 ILR (P&H) 363
Evidence Act, 1872 — Section 114Payment of Wages Act, 1936 — Section 2
High Courts08 Sept 1960Dismissed
Hari Kishen Das and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 98 : (1961) 1 ILR (P&H) 354
Constitution of India, 1950 — Article 19(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 4, 5, 9, 9(4)
High Courts08 Sept 1960Dismissed
Hans Raj Basant Ram Vs Dhanwant Singh Balwant Singh
Punjab And Haryana At Chandigarh · AIR 1961 P&H 510 : (1961) 1 ILR (P&H) 369
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 14Hindu Succession Act, 1956 — Section 4
High Courts07 Sept 1960Dismissed
Smt. Shanno devi Vs Mangal Sain
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 234
Constitution of India, 1950 — Article 5 , 6Registration Act, 1908 — Section 51Union Citizenship Act, 1948 — Section 7(1)
High Courts07 Sept 1960
Zahir Uddin Ahmed and Another Vs The Appellate Officer, Delhi Province, Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 53
Constitution of India, 1950 — Article 226, 227Evacuee Interest (Separation) Act, 1951 — Section 2, 7(1), 7(2), 9, 9(1)
High Courts07 Sept 1960Allowed
Nitya Nand Kul Bhushan Lal Vs Khalil Ahmed Ali Ahmad and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 105
Constitution of India, 1950 — Article 226Punjab Municipal Election Rules, 1952 — Rule 8A, 8D
High Courts06 Sept 1960Dismissed
Piara Singh and Another Vs Lachhman Singh and Others
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 212
Municipal Election Rules — Rule 2, 4, 6, 7, 8Punjab Municipal Act, 1911 — Section 240
High Courts06 Sept 1960Dismissed
Abid Hussain Vs Roshan Dass
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 226
Delhi and Ajmer Rent Control Act, 1952 — Section 13(2)Transfer of Property Act, 1882 — Section 114, 130, 3, 6
High Courts06 Sept 1960Dismissed
Harcharan Singh Vs Isher Singh and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 55
Punjab Custom (Power to Contest) Act, 1920 — Section 6