High Courts06 Oct 1960Dismissed
Nand Singh alias Tula and Another Vs Ram Sarup
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 527
Restitution of Mortgaged Lands (Punjab) Act, 1938 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1960
269 judgments · page 4 of 14
High Courts06 Oct 1960Dismissed
Shiv Shankar Lal Amba Parshad Vs Behari Lal Bansi Dhar and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 111
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts05 Oct 1960
R D AGGARWAL and CO. Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1961) 42 ITR 155
Income Tax Act, 1961 — Section 34, 66(1)
High Courts05 Oct 1960Dismissed
Arjan Singh Dedar Singh Vs Mohan Singh Bur Singh and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 287 : (1961) 1 ILR (P&H) 520
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
High Courts05 Oct 1960Allowed
S. Bhagat Singh Vs Satnam Transport Co. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 278
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1877 — Section 42
High Courts05 Oct 1960Allowed
Comrade Chanan Singh, Secretary District Kisan Sabha, Ferozepore Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 272
Constitution of India, 1950 — Article 19(2)Dramatic Performances Act, 1876 — Section 3
High Courts05 Oct 1960
Comrade Chanan Singh, Secretary District Kisan Sabha Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1961) CriLJ 851 : (1961) 1 ILR (P&H) 513
Constitution of India, 1950 — Article 19, 226Dramatic Performances Act, 1876 — Section 2, 3, 4, 5, 6Penal Code, 1860 (IPC) — Section 188
High Courts03 Oct 1960Dismissed
Sarup Singh Vs Ram Ditta Mal and Another
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 508
Civil Procedure Code, 1908 (CPC) — Section 21Criminal Procedure Code, 1898 (CrPC) — Section 188Evidence Act, 1872 — Section 33
High Courts27 Sept 1960
Nav Hind Finance and Transport (Private) Ltd. and Another Vs Chief Commissioner, Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 64
Motor Vehicles Act, 1988 — Section 47
High Courts27 Sept 1960Allowed
Hira Lal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1961 P&H 236 : (1961) 1 ILR (P&H) 649
Fatal Accidents Act, 1855 — Section 1A
High Courts27 Sept 1960Dismissed
Phuman Singh Prem Singh Vs State of Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 200
Constitution of India, 1950 — Article 295, 296
High Courts26 Sept 1960Dismissed
Gurbachan Singh and Another Vs Gur Iqbal Singh
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 484
Administration of Evacuee Property Act, 1950 — Section 12, 28, 46(c), 46(d)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2(e), 36, 36
High Courts23 Sept 1960
Ram Phal Raghu Nath Sahai Vs Braham Parkash and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 129 : (1961) 1 ILR (P&H) 600
Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 18(2), 56Representation of the People Act, 1951 — Section 116, 99
High Courts22 Sept 1960Allowed
Sampuran Singh Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 414
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7, 100Easements Act, 1882 — Section 13, 7
High Courts22 Sept 1960Allowed
P.L. Sayal Vs Smt. Sarla Rani
Punjab And Haryana At Chandigarh · AIR 1961 P&H 125
Hindu Marriage Act, 1955 — Section 10
High Courts22 Sept 1960
Kamlesh Kumari Vs Kartar Chand Diwan Singh
Punjab And Haryana At Chandigarh · AIR 1962 P&H 156 : (1961) 1 ILR (P&H) 475
English Matrimonial Causes Act, 1884 — Section 5Hindu Marriage Act, 1955 — Section 13Special Marriage Act, 1954 — Section 27
High Courts22 Sept 1960
S. RAGHBIR SINGH Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 466 : (1961) 42 ITR 410
Income Tax Act, 1961 — Section 66
High Courts20 Sept 1960Dismissed
Moti Ram Vs Municipal Corporation of Delhi and Others
Punjab And Haryana At Chandigarh · (1967) 2 ILR (P&H) 25
Constitution of India, 1950 — Article 226, 311(2)Criminal Procedure Code, 1898 (CrPC) — Section 476, 479ADelhi Municipal Corporation Act, 1957 — Section 205(2), 3(1), 35, 39, 40
High Courts20 Sept 1960Partly Allowed
Lakshmi Insurance Co. Ltd. Vs Bibi Padma Wati Bibi Padma Wati Vs Lakshmi Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1961 P&H 253 : (1961) 1 ILR (P&H) 553
Insurance Act, 1938 — Section 45
High Courts20 Sept 1960
COMMISSIONER OF Income Tax, PUNJAB, JAMMU and KASHMIR AND HIMACHAL PRADESH Vs SHEIKHUPURA TRANSPORT CO. LTD.
Punjab And Haryana At Chandigarh · (1961) 1 ILR (P&H) 261 : (1961) 41 ITR 336
Income Tax Act, 1961 — Section 66