High Courts21 Aug 2023Dismissed
Nisha Rani And Others Vs U. T. Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0040
Constitution Of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 58 of 609
High Courts21 Aug 2023Dismissed
Kanhiya Lal Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0039
Border Security Force Rules, 1969 — Rule 22, 45, 48, 48(3), 49, 53, 113, 142(2), 167, 168, 170, 171, 172, 173, 174, 175, 176Border Security Force Act, 1968 — Section 19(a), 26, 40, 45, 71
High Courts21 Aug 2023Partly Allowed
Future Generali India Insurance Company Ltd Vs Surjeet Singh & Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0038
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 427
High Courts18 Aug 2023
Sat Paul Nath Vs Union Territory of J&K and another
Jammu And Kashmir High Court · (2023) 08 J&K CK 0032
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 419, 420, 423, 467, 468, 471
High Courts18 Aug 2023
Mandeer Singh Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2023) 08 J&K CK 0031
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts18 Aug 2023Disposed Of
Gulzar Ahmad Dar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0030
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts11 Aug 2023Dismissed
Anil Sharma Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0029
Constitution Of India, 1950 — Article 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3, 3(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 27(a), 29
High Courts11 Aug 2023Disposed Of
Mohammad Akbar Bhat Vs Goutum Engineering Company And Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0023
High Courts10 Aug 2023Dismissed
Parvaiz Ahmad Lone Vs State Of Jammu And Kashmi
Jammu And Kashmir High Court · (2023) 08 J&K CK 0028
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 366, 376, 511
High Courts10 Aug 2023Dismissed
Managing Director JK Handicrafts Vs Aga Syed Mustafa & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0027
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 10(1), 25F
High Courts10 Aug 2023Dismissed
Irshad Ahmad Qureshi & Anr Vs State Of J&K & Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0026
Constitution Of India, 1950 — Article 14, 19(1)(g), 20(2), 21, 50, 323Unlawful Activities (Prevention) Act, 1967 — Section 11, 17, 20Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 121A
High Courts10 Aug 2023Dismissed
Aziz Murtaza & Others Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0025
Constitution Of India, 1950 — Article 300AJammu and Kashmir Land Acquisition Act, 1934 — Section 4, 6,. 7, 9, 9A, 11B, 12
High Courts10 Aug 2023Dismissed
Bashir Ahmad Rather & Ors Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0024
Constitution Of India, 1950 — Article 226Jammu And Kashmir Agrarian Reforms Act, 1976 &Mdash; Section 4, 7, 8, 12A, 28(A)Jammu And Kashmir Migrants Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 2
High Courts10 Aug 2023Allowed
Sukhdev Kour & Ors Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0022
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 406, 427, 458, 498A, 504, 506
High Courts10 Aug 2023Dismissed
Akshay Sharma Vs U. T. Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0021
Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)
High Courts10 Aug 2023Allowed
Amandeep Singh Alias Aman Th. Supinder Kour Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 3, 8, 21, 22
High Courts10 Aug 2023Dismissed
Choudhary Mohd. Khan Vs Collector Land Acquisition, Jammu
Jammu And Kashmir High Court · (2023) 08 J&K CK 0019
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 23
High Courts09 Aug 2023Dismissed
Abdul Hameed Ganie @ Dr.Hameed Fayaz Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0015
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8(1)(ai)Unlawful Activities (Prevention) Act, 1967 — Section 10, 11, 13
High Courts09 Aug 2023Disposed Of
United India Insurance Company Limited Vs Shahzada & Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0014
Motor Vehicles Act, 1988 — Section 13(C), 15, 149(2), 21(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 427
High Courts09 Aug 2023Dismissed
Abdul Rashid Dar And Others Vs Ghulam Qadir Dar And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0013
Code Of Civil Procedure, 1908 — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6D, Order 22, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9(2)