High Courts28 Aug 2023Disposed Of
Tabassum Majeed & Anr Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0052
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 57 of 609
High Courts25 Aug 2023Allowed
Surinder Kumar Thusu Vs New India Assurance Co. Ltd. And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0044
High Courts25 Aug 2023Dismissed
Oriental Insurance Co. Ltd Vs Parkasho Devi And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0043
Motor Vehicles Act, 1988 — Section 166, 166(1)(c)
High Courts25 Aug 2023Disposed Of
Shyam Prashad Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0042
Constitution Of India, 1950 — Article 14
High Courts24 Aug 2023Dismissed
Mohammad Altaf Bhat Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0047
High Courts24 Aug 2023Disposed Of
Mansoor Nabi Bhat Vs UT Of J&K And Another
Jammu And Kashmir High Court · (2023) 08 J&K CK 0046
High Courts24 Aug 2023Dismissed
Tawqeer Bashir Magray Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0045
Constitution Of India, 1950 — Article 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substance Act, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts24 Aug 2023Disposed Of
Aqib Amin Rather Vs UT Of Jammu & Kashmir & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0041
Constitution Of India, 1950 — Article 21, 22Jammu And Kashmir Public Safety. Act, 1978 — Section 8
High Courts23 Aug 2023Dismissed
Oriental Insurance Company Ltd Vs Ashiq Hussain And Another
Jammu And Kashmir High Court · (2023) 08 J&K CK 0065
High Courts23 Aug 2023Dismissed
IFFCO Tokio General Insurance Co. Ltd. Vs Gurmeet Kour And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0064
Motor Vehicles Act, 1988 — Section 173Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A
High Courts23 Aug 2023Allowed
Mohammad Amin Wani Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0063
High Courts23 Aug 2023Dismissed
Irfan Hassan Rather Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0062
High Courts23 Aug 2023Dismissed
National Insurance Company Limited Vs Ruhail Manzoor Gunna
Jammu And Kashmir High Court · (2023) 08 J&K CK 0061
Jammu And Kashmir Consumer Protection Act, 1987 — Section 11, 16, 17Motor Vehicles Act, 1988 — Section 66(3), 149(2)
High Courts23 Aug 2023Dismissed
State Of Jammu And Kashmir Vs Nazir Ahmed And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0050
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 201, 302, 120BCode Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 27
High Courts23 Aug 2023Disposed Of
Tarun Sharma And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0049
High Courts23 Aug 2023Allowed
Manohar Lal Vs Mohan Lal
Jammu And Kashmir High Court · (2023) 08 J&K CK 0048
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Rule 10(1), 10(2)
High Courts22 Aug 2023Disposed Of
Ghulam Mohi-Ud-Din Rather And Others Vs Ghulam Rasool Dar And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0037
Constitution Of India, 1950 — Article 227
High Courts22 Aug 2023Disposed Of
Surjeet Singh Vs Sheikh Behzad Khalid & Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0036
Constitution Of India, 1950 — Article 227
High Courts22 Aug 2023Disposed Of
Ghulam Hassan Rather Vs Haji Qazim Ali Khan
Jammu And Kashmir High Court · (2023) 08 J&K CK 0035
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 219, 219(1), 482
High Courts22 Aug 2023Dismissed
Nazir Ahmad Ganie And Another Vs Mohammad Amin Ganie And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0034
Code Of Civil Procedure, 1908 — Section 96, 96(1), 96(2), 96(3), 96(4), Order 20 Rule 6(A), Order 41 Rule 1