High Courts08 Sept 2023Dismissed
Bilal Ahmad Bhat Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 09 J&K CK 0010
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 56 of 609
High Courts08 Sept 2023Disposed Of
Mushtaq Ahmad Bhat @ Veeri Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0009
Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts08 Sept 2023Allowed
Hamid Farooq Bhat Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0008
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 336Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts05 Sept 2023Dismissed
State Of J&K Vs Altaf Ahmad Shergojri
Jammu And Kashmir High Court · (2023) 09 J&K CK 0011
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 294, 341, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 161
High Courts04 Sept 2023
J&K And Ladakh Financial Corporation Through Its Managing Director And Another Vs Mohan Lal Sawhney
Jammu And Kashmir High Court · (2023) 09 J&K CK 0007
High Courts04 Sept 2023Disposed Of
Girdhari Lal Vs Satinder Singh And Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0006
High Courts01 Sept 2023Dismissed
Billo Kasana & Others Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0005
Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 3, 4, 4A, 5, 7, 14
High Courts01 Sept 2023Allowed
Tabasum Rajab And Others Vs State Of JK And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0004
High Courts01 Sept 2023Disposed Of
Dr. Parvaiz Ahmad Mir Vs Islamic University Of Science And Technology & Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0003
High Courts01 Sept 2023Dismissed
Yasir Altaf Vs National Institute Of Technology (NIT) And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0002
High Courts01 Sept 2023Dismissed
Ghulam Mohammad Dar And Others Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0001
High Courts31 Aug 2023Disposed Of
J&K Bank Limited And Others Vs Sheikh Gowhar Rashid
Jammu And Kashmir High Court · (2023) 08 J&K CK 0060
Constitution Of India, 1950 — Article 227
High Courts31 Aug 2023Disposed Of
Farooq Ahmad Bhat And Ors Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0059
Constitution Of India, 1950 — Article 226
High Courts31 Aug 2023Allowed
Biba And Ors Vs Commissioner Smc And Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0058
Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 7, 7(1), 7(3), 13
High Courts31 Aug 2023Disposed Of
Fruit Growers/Cum Dealers Association Through Abdul Majid Parray Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0057
High Courts29 Aug 2023Dismissed
Zonal Manager, Life Insurance Corporation Of India And Others Vs Mamta Rani And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0055
High Courts29 Aug 2023Disposed Of
Manzoor Ahmad Wani Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0051
Constitution Of India, 1950 — Article 21, 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(a), 10A, 13
High Courts28 Aug 2023Disposed Of
Mohinder Singh And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0056
Constitution Of India, 1950 — Article 226Constitution Of Jammu And Kashmir, 1956 — Section 103
High Courts28 Aug 2023Disposed Of
Mohammad Jamal Dar And Others Vs Mst. Raji Begum
Jammu And Kashmir High Court · (2023) 08 J&K CK 0054
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 379Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Aug 2023Dismissed
Ali Mohammad Dar Vs Deputy Labour Commissioner (Authority Under Payment Of Wages Act), Kashmir Division, Srinagar And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0053
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section Order 9 Rule 13Payment Of Wages Act, 1936 — Section 15, 17(1), 17(1)(a)