High Courts29 Sept 2023Allowed
Mohd Kabir Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0052
Constitution Of India, 1950 — Article 22(5)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 54 of 609
High Courts26 Sept 2023Allowed
Fayaz Ahmad Malik & Others Vs Ut Of J&K & Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0051
Constitution Of India, 1950 — Article 14
High Courts26 Sept 2023Dismissed
Zubair Masoodi Vs Adam Zahoor
Jammu And Kashmir High Court · (2023) 09 J&K CK 0050
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Sept 2023Dismissed
Fayaz Ahmad Hajam Vs State Of J&K & Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0049
Constitution Of India, 1950 — Article 226Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 309, 323, 341, 354
High Courts26 Sept 2023Dismissed
Munawara Sultana Vs State Of J&K & Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0048
High Courts26 Sept 2023Dismissed
Fareed Ahmad Parra Vs State Of J&K & Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0047
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 341, 506
High Courts26 Sept 2023
Farooq Ahmad Dar Vs Sho P/S Women, Kupwara & Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0045
High Courts22 Sept 2023Allowed
Pawan Kumar And Others Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 09 J&K CK 0040
Code Of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 120B, 420Public Gambling Act, 1867 — Section 3, 4
High Courts22 Sept 2023Disposed Of
Faqir Chand And Others Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0039
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 109, 306
High Courts22 Sept 2023Disposed Of
Raju Din Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 09 J&K CK 0038
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 366, 376, 504, 506
High Courts22 Sept 2023Dismissed
Bal Krishan And Ors Vs Ajit Sahu And Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0037
Administrative Tribunals Act, 1985 — Section 4, 17, 29
High Courts22 Sept 2023Dismissed
State Vs Abdul Hamid And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0036
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 109, 302, 307Arms Act, 1959 — Section 7, 27Code Of Criminal Procedure, 1973 — Section 161, 273
High Courts22 Sept 2023Disposed Of
M/S Wine Centre Vs State Of J&K
Jammu And Kashmir High Court · (2023) 09 J&K CK 0035
Jammu And Kashmir Liquor License And Sales Rules,1984 — Rule 20, 24A, 27Jammu And Kashmir General Sales Tax Act,1962 — Section 8(2)Jammu And Kashmir Excise Act, Samvat 1958 — Section 24A
High Courts22 Sept 2023Dismissed
Imtiyaz Hussain Rather Vs Kuldeep Khuda And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0034
Administrative Tribunal Act, 1985 — Section 4, 17, 29
High Courts22 Sept 2023Dismissed
UT Of J&K Th. Chief Secretary, Govt. Of J&K, Jammu And Others Vs Balwan Singh And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0033
High Courts22 Sept 2023Disposed Of
Shagufta Majed & Anr Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0032
High Courts22 Sept 2023Disposed Of
Dilshada Begum And Anr Vs Union Territory Th. Police Station Qalamabad
Jammu And Kashmir High Court · (2023) 09 J&K CK 0031
Indian Penal Code, 1860 — Section 363, 366, 376
High Courts21 Sept 2023Dismissed
Ankit Kotwal Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0044
Jammu And Kashmir Minor Mineral Concession Rules, 1962 — Rule 27, 32Jammu And Kashmir Minor Mineral Concession Storage, Transportation Of Minerals And Prevention Of Illegal Mining Rules, 2016 — Rule 105Mines And Minerals (Development And Regulation) Act, 1957 — Section 5, 6, 7, 8, 9, 10, 11, 11, 11(2), 12, 13, 14, 15
High Courts21 Sept 2023
Ghulam Nabi Bhat Vs Deeraj Gupta & Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0043
High Courts21 Sept 2023Dismissed
UT Of JK And Ors Vs Shahzada Yousuf And Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0042
Jammu And Kashmir Civil Service Regulations, Volume I — Article 128, 203(b)Jammu And Kashmir Government Employees (Conduct) Rules, 1971 — Rule 30, 33, 34Jammu And Kashmir Civil Sevices (Classification, Control And Appeal) Rules, 1956 — Rule 226