High Courts07 Oct 2023Allowed
National Insurance Company Limited Vs Shabir Ahmad Wani And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0023
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 53 of 609
High Courts07 Oct 2023Disposed Of
Bharat Bhushan Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0022
High Courts07 Oct 2023Disposed Of/Dismissed
State Of Jammu & Kashmir And Others Vs Sushma Devi
Jammu And Kashmir High Court · (2023) 10 J&K CK 0021
Constitution Of India, 1950 — Article 227Constitution Of Jammu And Kashmir, 1956 — Section 104Jammu And Kashmir Forest Act, 1987 — Section 26
High Courts07 Oct 2023Dismissed
State Of J&K & Anr Vs Sajad Hussain Mir
Jammu And Kashmir High Court · (2023) 10 J&K CK 0015
High Courts07 Oct 2023
Director Urban Local Bodies Kashmir, SGR Vs Showkat Ahmad And Ors
Jammu And Kashmir High Court · (2023) 10 J&K CK 0014
Land Acquisition Act,1894 — Section 4, 6, 9, 9A, 18, 23
High Courts07 Oct 2023Dismissed
Mst. Raja Vs Union Of India & Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0013
High Courts07 Oct 2023Allowed
Khalida Bano Vs State Of J&K & Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0012
High Courts07 Oct 2023Disposed Of
Reliance General Insurance Co. Ltd Vs Anu Kudyar And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0011
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337
High Courts06 Oct 2023Dismissed
Aijaz Ahmad Najar Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2023) 10 J&K CK 0005
Constitution Of India, 1950 — Article 226Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29
High Courts05 Oct 2023Dismissed
State Of Jammu And Kashmir Vs Gourav Rabotr
Jammu And Kashmir High Court · (2023) 10 J&K CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 42, 50Code Of Criminal Procedure, 1973 — Section 342
High Courts05 Oct 2023Disposed Of
Abdul Majeed Dar Alias Madnee Vs UT Of Jammu And Kashmir & Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0008
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts05 Oct 2023Disposed Of
Zubair Ahmad Khan Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2023) 10 J&K CK 0007
Constitution Of India, 1950 — Article 22(5)
High Courts05 Oct 2023Allowed/Disposed Of
M/S Ace Enterprises Through Abdul Rehman Bhat Vs Jagdeep Rana Arbitrator (IOC)
Jammu And Kashmir High Court · (2023) 10 J&K CK 0006
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 21Arbitration And Conciliation Act, 1996 — Section 8
High Courts05 Oct 2023Dismissed
Daya Krishan Wali Vs Sanjay Wali And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0004
High Courts05 Oct 2023Dismissed
State Of Jammu And Kashmir And Others Vs Nirmala Devi And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0003
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 201, 304A
High Courts05 Oct 2023Dismissed
National Insurance Co. Ltd Vs Rattan Chand And Ors
Jammu And Kashmir High Court · (2023) 10 J&K CK 0002
Motor Vehicles Act, 1988 — Section 147, 157
High Courts04 Oct 2023Dismissed
Mridulla Kirti And Others Vs High Court Of J&K And Ladakh And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0001
Jammu And Kashmir Civil Service (Judicial) Recruitment Rules, 1967 — Rule 10, 13
High Courts29 Sept 2023Disposed Of
Ravinder Kumar Vs Shaleen Kabra Principal Secretary Home Department And Anr
Jammu And Kashmir High Court · (2023) 09 J&K CK 0055
High Courts29 Sept 2023Disposed Of
Pardeep Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 09 J&K CK 0054
High Courts29 Sept 2023Disposed Of
Surjit Singh And Others Vs Krishni Devi And Others
Jammu And Kashmir High Court · (2023) 09 J&K CK 0053