High Courts26 Jul 2023
M/S Ace Engineering Company Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0039
Arbitration And Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 60 of 609
High Courts26 Jul 2023Allowed
Vikram Chopra And Anr Vs State Of J&K & Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0038
Constitution Of India, 1950 — Article 144Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 5Jammu And Kashmir Public Premises (Eviction Of Unauthorised Occupants) Act, 1988 — Section 4(1)
High Courts25 Jul 2023Dismissed
Fayaz Ahmad Kumar Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 07 J&K CK 0037
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 16, 39
High Courts21 Jul 2023Disposed Of
Khalid Amin Kohli Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0033
Constitution Of India, 1950 — Article 227Protection Of Women From Domestic Violence Rules, 2011 — Rule 6Code Of Criminal Procedure, 1973 — Section 482, 488
High Courts21 Jul 2023Dismissed
Mediciti Health Services Private Ltd Vs J&K Medical Supplies Corporation Ltd. Trikuta Nagar Jammu And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0032
Indian Penal Code, 1860 — Section 120B, 420, 406, 477(A)Arbitration And Conciliation Act, 1996 — Section 11
High Courts21 Jul 2023Dismissed
Altaf Hussain And Ors Vs J&K Special Tribunal And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0031
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 145Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts21 Jul 2023Dismissed
Satish Tyagi Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0030
Central Reserve Police Force Rules, 1955 — Rule 27Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts21 Jul 2023Dismissed
Yoginder Singh Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0029
Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 27, 27(c)Central Reserve Police Force Act, 1949 — Section 9, 10, 10(m), 11, 11(1), 11(1)(a), 11(1)(b), 11(1)(c), 11(1)(d), 11(1)(e)
High Courts21 Jul 2023Disposed Of
Naseema Vs Union Territory Of J And K And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0028
High Courts21 Jul 2023Disposed Of
Ishfaq Tantray Vs Khalid Jahangir
Jammu And Kashmir High Court · (2023) 07 J&K CK 0027
Jammu And Kashmir High Court Rules, 1999 — Rule 138(4)
High Courts21 Jul 2023Dismissed
Javid Gull Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 07 J&K CK 0026
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8Unlawful Activities (Prevention) Act, 1967 — Section 18, 19, 20
High Courts21 Jul 2023Dismissed
Manzoor Ahmad Hurra Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 07 J&K CK 0025
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8Unlawful Activities (Prevention) Act, 1967 — Section 16, 19, 20
High Courts20 Jul 2023
Rakesh Kumar Vs State Of J&K
Jammu And Kashmir High Court · (2023) 07 J&K CK 0034
Jammu And Kashmir Police Rules, 1960 — Rule 609Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 306, 307, 498ACode Of Criminal Procedure, 1989 — Section 342
High Courts20 Jul 2023Allowed
Building Operation Controlling Authority & Ors Vs Mohammad Amin Wani & Anr
Jammu And Kashmir High Court · (2023) 07 J&K CK 0024
Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 4, 5, 7, 7(3)Jammu And Kashmir Municipal Act, 2000 — Section 65
High Courts20 Jul 2023Disposed Of
National Insurance Company Vs Jigmet Kunzang And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0023
High Courts20 Jul 2023Disposed Of
Riyaz Ahmed And Ors Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 07 J&K CK 0022
National Investigation Agency Act, 2008 — Section 22Unlawful Activities (Prevention) Act, 1967 — Section 3, 13, 13(2)Arms Act, 1959 — Section 7, 25
High Courts19 Jul 2023Disposed Of
State Of Jammu & Kashmir Vs Mohinder Pal And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0036
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 24, 34, 307, 324, 326Code Of Criminal Procedure, 1973 — Section 161
High Courts19 Jul 2023Disposed Of
Bishan Dass Vs State Of J&K
Jammu And Kashmir High Court · (2023) 07 J&K CK 0035
Constitution Of India, 1950 — Article 20Code Of Criminal Procedure, 1973 — Section 164, 164(2), 281, 342, 409, 439Code Of Criminal Procedure, 1989 — Section 510, 561A
High Courts18 Jul 2023Allowed
Vikrambhari Rot Vs Union Of India & Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0021
Central Reserve Police Force Rules, 1955 — Rule 27Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts14 Jul 2023Dismissed
Mushtaq Ahmed Th. Saleema Begum Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0020
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Acct, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Jammu And Kashmir Excise Act, 1958 — Section 48A