High Courts14 Jul 2023Disposed Of
M/S Raavi Stone Crusher Vs U.T. Of J&K And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0019
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 61 of 609
High Courts14 Jul 2023Dismissed
Hicks Thermometer (I) Ltd Vs Aruna Koul Bhat And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0018
Motor Vehicles Act, 1988 — Section 39, 192Essential Commodities Act, 1955 — Section 2(dd), 3, 4A(3a), 30
High Courts14 Jul 2023Allowed
Shafayat Amin Shah Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0017
Constitution Of India, 1950 — Article 226Unlawful Activities (Prevention) Act, 1967 — Section 20, 23, 38, 39Jammu And Kashmir Public Safety Act, 1978 — Section 8(a), 10A
High Courts14 Jul 2023Dismissed
Cho Cho Shazia And Another Vs UT Of Ladakh And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0016
Constitution Of India, 1950 — Article 226Jammu And Kashmir Land Revenue Act, 1996 — Section 105
High Courts11 Jul 2023Disposed Of
Mohd. Abdullah Vs Manager, Trumboo Cement Industry Limited And Another
Jammu And Kashmir High Court · (2023) 07 J&K CK 0015
Workmen Compensation Rules, 1924 — Rule 28Employees� Compensation Act, 1923 — Section 3, 4, 4A, 4A(a), 4A(3), 4A(3)(a), 4A(3)(b), 30, 30(1), 30(a), 30(b), 30(c), 30(d), 30(e)Motor Vehicles Act, 1988 — Section 147
High Courts10 Jul 2023Disposed Of
UT Of J&K Vs Vicky Kumar And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0014
High Courts04 Jul 2023
United India Insurance Company Vs Bahadur Singh & Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0013
High Courts04 Jul 2023
Tarlochan Singh And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0012
High Courts04 Jul 2023
Budhi Singh And Ors Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0011
High Courts04 Jul 2023
Sher Chand Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0010
High Courts04 Jul 2023
Dr. Ishar Dass Gupta And Ors Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0009
Constitution Of India, 1950 — Article 226Dentists Act, 1948 — Section 32, 33, 33(b)
High Courts04 Jul 2023Disposed Of
Irfan Sadiq And Anr Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0008
Constitution Of India, 1950 — Article 144
High Courts04 Jul 2023Disposed Of
Raveela Kouser And Anr Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0007
Constitution Of India, 1950 — Article 144
High Courts04 Jul 2023
Maksooma Bi Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0006
High Courts04 Jul 2023
Lal Hussain Khan Alias Lal Hussain And Ors Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 07 J&K CK 0005
Indian Penal Code, 1860 — Section 147, 323, 382, 427, 452, 506
High Courts04 Jul 2023Disposed Of
Anuradha And Anr Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0004
Constitution Of India, 1950 — Article 144
High Courts04 Jul 2023
Jamia Tus Salihat Bathindi Jammu And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0003
High Courts04 Jul 2023
Noor Mohammad Gojar Vs Ghulam Qadir
Jammu And Kashmir High Court · (2023) 07 J&K CK 0001
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104, 105, 106, 107, 108, 151, Order 43
High Courts03 Jul 2023Dismissed
Sandeep Chand And Anr Vs Bandhana Anthal And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0002
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 4, Order 43 Rule 1(r)
High Courts16 Jun 2023Allowed
Musaib Bin Shafi Sheikh Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 06 J&K CK 0039
Constitution Of India, 1950 — Article 19, 22(5)