High Courts24 Aug 1976
Ghulam Hassan Sheikh Vs Commissioner of Income Tax
Jammu And Kashmir High Court · (1977) 109 ITR 551
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 575 of 609
High Courts24 Aug 1976
Sardool Singh Vs State
Jammu And Kashmir High Court · (1980) KashLJ 453 : (1980) KashLJ 454
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145, 342, 364, 374Ranbir Penal Code, 1989 — Section 148, 302
High Courts20 Aug 1976
Fairdeal Motors Vs Commissioner of Income Tax
Jammu And Kashmir High Court · (1979) 117 ITR 137
Income Tax Act, 1961 — Section 271(1), 271(1)(4A), 271(1)(4B), 274(2)
High Courts02 Aug 1976
Haridayal and another Vs State of J.and K.and another
Jammu And Kashmir High Court · AIR 1977 J&K 1 : (1976) JKLR 508
Constitution of India, 1950 — Article 226
High Courts02 Aug 1976
Haridayal and Another Vs State of Jammu and Kashmir and Another
Jammu And Kashmir High Court · AIR 1977 J&K 1
High Courts21 Jul 1976
Sonaullah Mir and Others Vs State
Jammu And Kashmir High Court · (1977) CriLJ 302
Criminal Procedure Code, 1973 (CrPC) — Section 173, 203, 259, 369, 435
High Courts12 Jul 1976
Mohd. Ahsan Wani Vs Commissioner of Income Tax
Jammu And Kashmir High Court · (1977) 106 ITR 84
Finance (No. 2) Act, 1965 — Section 24Income Tax Act, 1961 — Section 251
High Courts14 Jun 1976
Haji Habib Ullah and Ors. Vs Registrar, and Others
Jammu And Kashmir High Court · (1976) JKLR 430 : (1976) KashLJ 426
Jammu and Kashmir Registration Act, 1977 — Section 58(2), 75
High Courts31 May 1976
Mohd. Sultan Wani Vs Qasim Ali and Another
Jammu And Kashmir High Court · AIR 1977 J&K 21
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7
High Courts26 May 1976
Smt. Shiv Kaur Vs Lala Nanak Chand and Others
Jammu And Kashmir High Court · AIR 1977 J&K 33
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts26 May 1976
Bakshi Singh Vs F.J.Hart and Another
Jammu And Kashmir High Court · (1976) JKLR 407 : (1976) KashLJ 311
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 117(3)
High Courts26 May 1976
Badri Nath Gupta Vs The Estate Officer (Controller of Aerodromes)
Jammu And Kashmir High Court · AIR 1977 J&K 23
Civil Procedure Code, 1908 (CPC) — Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 5(1), 7, 9
High Courts12 May 1976
Karam Singh Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 1977 J&K 29
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 43 Rule 1, 104
High Courts12 May 1976
S.C. Dogra Vs Inder Raj
Jammu And Kashmir High Court · AIR 1977 J&K 25
Soldiers (Litigation) Act, 1925 — Section 2, 5, 6, 7Soldiers (Litigation) Rules, 1938 — Rule 6, 7
High Courts28 Apr 1976Dismissed
M/s. Kashmir Hill Forests Vs The State of J. and K. and Others
Jammu And Kashmir High Court · (1976) 04 J&K CK 0005
Constitution of India, 1950 — Article 122Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 11, 17, 30, 32, 33Limitation Act, 1908 — Article 158
High Courts28 Apr 1976
R.S.Gupta Vs Assistant Labour Commissioner Doda & Ors.
Jammu And Kashmir High Court · (1976) KashLJ 279
Constitution of India, 1950 — Article 226
High Courts28 Apr 1976
Begum Hamida Malik Vs State of Jammu and Kashmir and Another
Jammu And Kashmir High Court · (1976) JKLR 240 : (1976) KashLJ 347
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 26(2)Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 30(5)
High Courts21 Apr 1976
Collector, Land Acquisition and Another Vs Dina Nath Mahajan and Others
Jammu And Kashmir High Court · (1976) 04 J&K CK 0004
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 107, 141, 149Court Fees Act, 1870 — Section 4, 6General Clauses Act, 1897 — Section 3
High Courts11 Mar 1976
Ashoor Sofi Vs Ghani Sofi and Ors.
Jammu And Kashmir High Court · (1976) JKLR 265 : (1976) KashLJ 204
Right of Prior Purchase (Amendment) Act, 1959 — Section 14
High Courts11 Feb 1976
Mohd. Yaqoob and Others Vs Custodian General and Others
Jammu And Kashmir High Court · AIR 1977 J&K 32