High Courts17 Dec 1977Dismissed
Girdhari Lal Vs Girdhari Lal
Jammu And Kashmir High Court · (1977) 12 J&K CK 0004
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 573 of 609
High Courts16 Dec 1977Dismissed
State of J. and K. Vs G.S. Baroca
Jammu And Kashmir High Court · (1977) 12 J&K CK 0009
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 102, 157Government of India Act, 1915 — Section 71
High Courts16 Dec 1977Dismissed
Sona Shah Vs The Commissioner for Workmen's Compensation and Another
Jammu And Kashmir High Court · (1977) 12 J&K CK 0007
Workmens Compensation Act, 1923 — Section 28, 28(1), 30(1), 4A, 8
High Courts14 Dec 1977
Jagtu Vs Badri and Others
Jammu And Kashmir High Court · (1977) 12 J&K CK 0010
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts12 Dec 1977Dismissed
Rajinder Singh Vs Malki Ram
Jammu And Kashmir High Court · (1977) 12 J&K CK 0008
Workmens Compensation Act, 1923 — Section 2, 30
High Courts07 Dec 1977Dismissed
Munshi Ram and Another Vs Shakuntala Devi
Jammu And Kashmir High Court · (1977) 12 J&K CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 114, 115General Clauses Act, 1897 — Section 27
High Courts07 Dec 1977Dismissed
Baldev Raj Gupta, and Others Vs Jaswant Singh and Others
Jammu And Kashmir High Court · (1977) 12 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 141Constitution of India, 1950 — Article 226
High Courts01 Dec 1977
B.M.Tandon Vs Maharaj Kishan Raina
Jammu And Kashmir High Court · (1984) KashLJ 118
Criminal Procedure Code, 1973 (CrPC) — Section 561A
High Courts26 Nov 1977Allowed
Kanwar Singh Vs Om Kant and Others
Jammu And Kashmir High Court · (1977) 11 J&K CK 0001
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11, 12, 13
High Courts19 Nov 1977Dismissed
Balwant Rai Vs Lt. Gian Singh and Others
Jammu And Kashmir High Court · AIR 1978 J&K 84
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Oct 1977Dismissed
Smt. Sudharshan Kumari and Another Vs Chaggar Singh
Jammu And Kashmir High Court · AIR 1978 J&K 25
Hindu Marriage Act, 1955 — Section 13, 24, 28
High Courts02 Sept 1977
Ghulam Mohammad Vs Hari Chand
Jammu And Kashmir High Court · (1978) CriLJ 299
Criminal Procedure Code, 1973 (CrPC) — Section 145, 154, 439General Clauses Act, 1897 — Section 3Notaries Act, 1952 — Section 8
High Courts12 Aug 1977Dismissed
Aisha and Others Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1977) 08 J&K CK 0003
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Aug 1977Dismissed
Salima Bano Vs Salima Bano and Others
Jammu And Kashmir High Court · (1977) 08 J&K CK 0001
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 64
High Courts04 Aug 1977Allowed
Mst. Shahmali Vs Abdul Rahman Hajam
Jammu And Kashmir High Court · (1977) 08 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Section 100Jammu and Kashmir Civil Procedure Code, 1977 — Section 100
High Courts27 Jul 1977Dismissed
Santosh Kumari Vs Chaman Lal
Jammu And Kashmir High Court · AIR 1978 J&K 4
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 151Hindu Marriage Act, 1955 — Section 28
High Courts26 Jul 1977Allowed
Bansi Lal Vs Union of India (UOI)
Jammu And Kashmir High Court · AIR 1978 J&K 39
Constitution of India, 1950 — Article 299Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 2, 20, 33
High Courts18 Jul 1977
Jai Pal Singh Vs Madho Singh
Jammu And Kashmir High Court · (1979) KashLJ 73
Constitution of Jammu and Kashmir, 1956 — Section 102Jammu and Kashmir Civil Procedure Code, 1977 — Section 2(2), 96Jammu and Kashmir Letters Patent — Clause 12
High Courts12 Jul 1977
M/s. United Builders Vs Union of India (UOI) and Another
Jammu And Kashmir High Court · (1977) 07 J&K CK 0003
Arbitration Act, 1940 — Section 14, 14(2), 20, 30, 33Limitation Act, 1963 — Article 158
High Courts16 Jun 1977Allowed
Sonaullah Mir Vs Abdul Rashid and Another
Jammu And Kashmir High Court · (1977) 06 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 21