COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,177 judgments · page 577 of 609

High Courts12 Aug 1975

Kh.Ghulam Hassan Kakroo Vs State of J.and K.and others

Jammu And Kashmir High Court · AIR 1976 J&K 93 : (1975) JKLR 389

Constitution of India, 1950 — Article 299Evidence Act, 1872 — Section 106Jammu and Kashmir Limitation Act, 1995 — Article 53, 86

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High Courts12 Aug 1975Allowed

Ghulam Mohd. Pahalwan Vs Aziz Sheikh and another

Jammu And Kashmir High Court · AIR 1976 J&K 49

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High Courts12 Aug 1975Dismissed

Abdul Ghani Daga Vs Mahant Ram Saran and others

Jammu And Kashmir High Court · AIR 1976 J&K 72

Civil Procedure Code, 1908 (CPC) — Section 151, 94(c)

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High Courts12 Aug 1975

Ahad Bhat and Ors. Vs State

Jammu And Kashmir High Court · (1975) JKLR 382 : (1976) KashLJ 96

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 226, 227, 271

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High Courts25 Jul 1975

Kartar Singh Vs State

Jammu And Kashmir High Court · (1975) KashLJ 361

Border Security Force Act, 1968 — Section 80, 81

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High Courts18 Jul 1975

State Vs Suram Singh

Jammu And Kashmir High Court · (1976) CriLJ 96

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 24

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High Courts17 Jul 1975

J.M.Ray Vs Surrinder Kumar Sher

Jammu And Kashmir High Court · (1975) JKLR 360 : (1975) KashLJ 358

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A

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High Courts12 Jul 1975

Abdul Hamid Afridi Vs Secretary to Government General Department and others

Jammu And Kashmir High Court · (1975) JKLR 344 : (1975) KashLJ 342

Constitution of India, 1950 — Article 19(R)(f), 31(2)

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High Courts10 Jul 1975

Jalal-ud-Din Vs Shahzada Bano and others

Jammu And Kashmir High Court · (1975) JKLR 342 : (1975) KashLJ 355

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 96

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High Courts09 Jul 1975

B.K.Thapar and another Vs Vijay Kumar and another

Jammu And Kashmir High Court · AIR 1976 J&K 1

Jammu and Kashmir Civil Procedure Code, 1977 — Order 13 Rule 3Jammu and Kashmir Stamp Act, 1977 — Section 33, 35, 36

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High Courts09 Jul 1975Allowed

B.K. Thapar and another Vs Vijay Kumar and another

Jammu And Kashmir High Court · (1975) 07 J&K CK 0002

Civil Procedure Code, 1908 (CPC) — Section 104

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High Courts08 Jul 1975

Haji Habib Lone Vs Pt.Jia Lal and others

Jammu And Kashmir High Court · (1975) KashLJ 334

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High Courts05 Jun 1975

Ramun and others Vs Honble Revenue Minister and others

Jammu And Kashmir High Court · AIR 1976 J&K 20 : (1975) JKLR 316

Constitution of India, 1950 — Article 226

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High Courts21 May 1975

Dhani Ram Vs State

Jammu And Kashmir High Court · (1976) CriLJ 152

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts16 May 1975Dismissed

Mistry Ali Mohd. Abdullah and others Vs Khawaja Abdul Qadus and others

Jammu And Kashmir High Court · AIR 1976 J&K 23

Limitation Act, 1963 — Section 20

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High Courts16 May 1975

Mistry Ali Mohd.Abdullah and others Vs Khawaja Abdul Qadus and others

Jammu And Kashmir High Court · AIR 1976 J&K 23 : (1975) JKLR 260

Jammu and Kashmir Easements Act, 1977 — Section 15

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High Courts05 May 1975

Jay Pee Finance Corporation Vs Dewan Chand

Jammu And Kashmir High Court · (1975) JKLR 293 : (1975) KashLJ 339

Jammu and Kashmir Stamp Act, 1977 — Section 35

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High Courts30 Apr 1975Dismissed

Union of India (UOI) Vs Om Prakash Chopra

Jammu And Kashmir High Court · (1976) ACJ 269

Motor Vehicles Act, 1988 — Section 110B

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High Courts29 Apr 1975Allowed

Smt. Kailash Kumari Vs Manmohan Kapoor

Jammu And Kashmir High Court · (1975) 04 J&K CK 0006

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 23

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High Courts29 Apr 1975

Kailash Kumari Vs Manmohan Kapoor

Jammu And Kashmir High Court · AIR 1975 J&K 95 : (1975) JKLR 277 : (1975) KashLJ 350

Jammu and Kashmir Hindu Marriage Act, 1980 — Section 23

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