COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,177 judgments · page 576 of 609

High Courts27 Jan 1976

Milapa Ram Vs State of J.and K.and others

Jammu And Kashmir High Court · AIR 1976 J&K 78 : (1976) JKLR 64

Constitution of India, 1950 — Article 226Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963 — Section 6

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High Courts27 Jan 1976

P.R.Kohli and Ors. Vs State and Others

Jammu And Kashmir High Court · (1976) JKLR 55 : (1976) KashLJ 215

Jammu and Kashmir Government Servants Prevention of Corruption (Commission) Act, 1962 — Section 13

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High Courts27 Jan 1976

Union of India Vs Sardar Singh Sawhney

Jammu And Kashmir High Court · (1976) JKLR 188 : (1976) KashLJ 237

Jammu and Kashmir Limitation Act, 1995 — Article 145, 49A, 86, 14

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High Courts27 Jan 1976Allowed

Milapa Ram Vs The State of Jammu and Kashmir and others

Jammu And Kashmir High Court · AIR 1976 J&K 78

Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963 — Section 6

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High Courts20 Jan 1976

Mazahar Ali and Another Vs State

Jammu And Kashmir High Court · (1976) CriLJ 1629

Criminal Procedure Code, 1973 (CrPC) — Section 164, 342

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High Courts15 Jan 1976

B.K.Thapper and another Vs Vijay Kumar and another

Jammu And Kashmir High Court · AIR 1976 J&K 66 : (1976) JKLR 1

Constitution of India, 1950 — Article 132, 133

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High Courts12 Jan 1976Dismissed

Union of India Vs P.S. Mahal

Jammu And Kashmir High Court · AIR 1976 J&K 80

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 110(d)

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High Courts01 Jan 1976

State Vs Harbans Lal

Jammu And Kashmir High Court · (1976) KashLJ 15

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 497

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High Courts31 Dec 1975

Balwant Singh and Ors. Vs Avtar Kaur & Ors.

Jammu And Kashmir High Court · (1975) JKLR 743 : (1975) JKLR 745 : (1976) KashLJ 441

Jammu and Kashmir Civil Procedure Code, 1977 — Section 54, 9

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High Courts29 Dec 1975Dismissed

Vijay Kumar and another Vs B.K. Thappar and another

Jammu And Kashmir High Court · AIR 1976 J&K 51

Constitution of India, 1950 — Article 14, 16, 19, 21, 22Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 1(3)(iii)

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High Courts29 Dec 1975

Vijay Kumar and another Vs B.K.Thappar and another

Jammu And Kashmir High Court · AIR 1976 J&K 51 : (1975) JKLR 682

Constitution of India, 1950 — Article 359Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 1(3)(iii)

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High Courts18 Dec 1975

Sham Lal Vs Dalbir Kumar Soni

Jammu And Kashmir High Court · (1976) KashLJ 449

Jammu and Kashmir Civil Procedure Code, 1977 — Section 151

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High Courts03 Dec 1975

Abdul Gani Patwari Vs S.M.Rizvi and Another

Jammu And Kashmir High Court · (1975) JKLR 731 : (1976) KashLJ 359

Jammu and Kashmir Governments Prevention of Corruption Commission (Amendment) Act, 1969 — Section 17(5)

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High Courts31 Oct 1975

Kh. Saifuddin and another Vs State of Jammu and Kashmir

Jammu And Kashmir High Court · AIR 1976 J&K 89

Contract Act, 1872 — Section 70

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High Courts27 Oct 1975Dismissed

Malhotra and Sons and others Vs Union of India and others

Jammu And Kashmir High Court · AIR 1976 J&K 41

Constitution of India, 1950 — Article 14, 19, 226, 299, 31Constitution of Jammu and Kashmir, 1956 — Section 103Evidence Act, 1872 — Section 115

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High Courts19 Sept 1975

Moti Lal Dhar Vs State of Jammu & Kashmir

Jammu And Kashmir High Court · (1975) JKLR 446 : (1975) JKLR 480 : (1976) KashLJ 46

Jammu and Kashmir Limitation Act, 1995 — Section 14

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High Courts07 Sept 1975

B.K.Thapar and another Vs Vijay Kumar and another

Jammu And Kashmir High Court · AIR 1976 J&K 1

Jammu and Kashmir Stamp Act, 1977 — Section 33, 36, 61(5)

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High Courts05 Sept 1975

Kaka Jat Vs Amar Nath

Jammu And Kashmir High Court · (1975) KashLJ 444

Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3, 36, 47, 5, 51

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High Courts16 Aug 1975

Syed Hafiz Hah Vs Conservator of Forests and Ors.

Jammu And Kashmir High Court · (1981) SriLJ 217

Constitution of India, 1950 — Article 32(2A)

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High Courts12 Aug 1975

Kh. Ghulam Hassan Kakroo Vs The State of Jammu and Kashmir and others

Jammu And Kashmir High Court · (1975) 08 J&K CK 0007

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