High Courts03 Jun 2011
Mushtaq Ahmad and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 425
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 350 of 610
High Courts03 Jun 2011Dismissed
Sushil Kumar Pandey Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 627
Army Act, 1950 — Section 130, 131, 39A
High Courts03 Jun 2011Allowed
Naresh Kumar and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 471
Big Lands Estates Act, 2007 — Section 20BJammu and Kashmir Agrarian Reforms Act, 1976 — Section 13
High Courts03 Jun 2011Allowed
Mohinder Kour and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 955
High Courts03 Jun 2011Dismissed
Mst. Shamima Vs Mst. Zaina and Others
Jammu And Kashmir High Court · (2011) 06 J&K CK 0011
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 47 Rule 3
High Courts03 Jun 2011Allowed
Ghulam Hassan Bangi Vs Hamida and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 154
Limitation Act, 1963 — Section 11, 5
High Courts03 Jun 2011Dismissed
Ghulam Mohammad Ganai and Others Vs J and K Bank Ltd.
Jammu And Kashmir High Court · (2011) 3 JKJ 156
Limitation Act, 1963 — Section 18
High Courts03 Jun 2011Dismissed
Ravinder Kumar Kapoor and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 471
Constitution of India, 1950 — Article 14, 16
High Courts02 Jun 2011Dismissed
Ghulam Mohd. Bhat Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 144
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
High Courts02 Jun 2011Allowed
Project Officer/CEO, Desert Dev. Agency, Kargil and Another Vs Ghulam Ahmad Bagh
Jammu And Kashmir High Court · (2011) 3 JKJ 159
Arbitration and Conciliation Act, 1996 — Section 31
High Courts31 May 2011Allowed
Zamindaran of Village Chak Balotrian and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 05 J&K CK 0037
Land Acquisition Rules — Rule 24A
High Courts31 May 2011Allowed
Farid Ahmed Naik Vs State and Another
Jammu And Kashmir High Court · (2011) 05 J&K CK 0036
Jammu and Kashmir Public Safety Act, 1978 — Section 8Unlawful Activities (Prevention) Act, 1967 — Section 17, 20, 21, 40
High Courts31 May 2011Dismissed
Kartar Nath and Others Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · AIR 2012 J&K 8
High Courts31 May 2011Dismissed
State of Jammu & Kashmir and Another Vs Chuni Lal and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 383
High Courts30 May 2011Dismissed
Vicky Kumar Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 2 JKJ 185
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 164A
High Courts30 May 2011Allowed
Kanta Devi and Others Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 613
Penal Code, 1860 (IPC) — Section 34, 376(2)(g)
High Courts26 May 2011Allowed
Sant Singh Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 519
High Courts25 May 2011Allowed
Raj Dulari Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 921
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts24 May 2011Allowed
High Court of J and K Vs V.K. Attri and Another
Jammu And Kashmir High Court · (2011) 2 JKJ 321
Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts20 May 2011Dismissed
State of Jammu & Kashmir and Others Vs Seema Jamwal and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 134
Motor Vehicles Act, 1988 — Section 163A