High Courts29 Apr 2011
Barkat Ali and Others Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 2 JKJ 390
Criminal Procedure Code, 1973 (CrPC) — Section 374, 512Ranbir Penal Code, 1989 — Section 302, 307, 436
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 352 of 610
High Courts29 Apr 2011
Harbans Lal Vs State
Jammu And Kashmir High Court · (2011) 2 JKJ 417
Criminal Procedure Code, 1973 (CrPC) — Section 374Ranbir Penal Code, 1989 — Section 302
High Courts29 Apr 2011Allowed
Union of India (UOI) and Others Vs Yatish Chandra Mishra
Jammu And Kashmir High Court · (2011) 2 JKJ 443
Army Act, 1950 — Section 27
High Courts28 Apr 2011Allowed
Sunil Kumar Sharma Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 786
Jammu and Kashmir Civil Services (Special Provision) Act, 2010 — Section 13
High Courts28 Apr 2011Allowed
Jagroop Singh Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 797
Constitution of India, 1950 — Article 14, 16
High Courts28 Apr 2011Dismissed
Ghulam Hassan Bhat and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 584
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011Allowed
Ashok Kumar Fargotra Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 498
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 31
High Courts27 Apr 2011Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Zarina and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 141
High Courts27 Apr 2011Allowed
Bizal Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 598
High Courts26 Apr 2011Dismissed
State of Jammu & Kashmir Vs Jamat Ali and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 172
Ranbir penal code, 1989 — Section 109, 304II
High Courts26 Apr 2011Allowed
Abdul Rashid Lone Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 565
Constitution of Jammu and Kashmir, 1956 — Section 126(2)(c)
High Courts26 Apr 2011
Nisha Sharma Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 596
High Courts22 Apr 2011Allowed
Nazir Ahmad Gujri Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 913
High Courts22 Apr 2011Allowed
Shabir Ahmad Wani Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0008
Ranbir Penal Code, 1989 — Section 150A, 153A, 440
High Courts22 Apr 2011
Ravinder Kumar Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0007
High Courts22 Apr 2011Allowed
Mushtaq Ahmad Rather Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0006
Jammu and Kashmir Police Rules, 1960 — Rule 187
High Courts22 Apr 2011Allowed
Feroz Ahmad Khan Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0005
Ranbir Penal Code, 1989 — Section 147, 148, 149
High Courts22 Apr 2011Allowed
Abdul Rashid Chopan Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0004
Arms Act, 1959 — Section 25, 7Ranbir Penal Code, 1989 — Section 392
High Courts20 Apr 2011Dismissed
New India Assurance Company Ltd. and Others Vs Ghulam Hassan Mir
Jammu And Kashmir High Court · (2011) 2 JKJ 525
Jammu and Kashmir Consumer Protection Act, 1987 — Section 15, 2(g), 2(o)
High Courts20 Apr 2011Dismissed
Azhar Mirza Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 609
Constitution of India, 1950 — Article 14