High Courts20 May 2011Allowed
Sushma Gupta and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 624
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 351 of 610
High Courts20 May 2011Allowed
Jyoti Sakral and Others (Dr.) Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 615
High Courts20 May 2011Dismissed
JAKFED and Another Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 465
Arbitration and Conciliation Act, 1996 — Section 36, 84General Clauses Act, 1897 — Section 24Multi-State Cooperative Societies Act, 1984 — Section 74, 74(2)(a), 76, 84, 85
High Courts20 May 2011
Prem Nath Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 495
Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 22
High Courts19 May 2011
Syed Asia Andrabi Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 208
Ranbir Penal Code, 1989 — Section 148, 149, 452
High Courts19 May 2011Dismissed
Mst. Zeba and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 541
Common Lands (Regulation) Act — Section 3, 4(A)
High Courts19 May 2011Dismissed
Mohammad Ahsan Wani Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 588
High Courts19 May 2011Dismissed
Mubarak Ahmad Bhat Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 586
High Courts12 May 2011Dismissed
Imtiaz Hussain Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 457
High Courts12 May 2011Dismissed
Deep Chand Dagur Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 459
High Courts12 May 2011Dismissed
P.P. Mengi Vs J and K State Project Construction Corp. and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 461
High Courts12 May 2011Dismissed
State of Jammu & Kashmir Vs Farooq Ahmed Sheikh and Others
Jammu And Kashmir High Court · (2012) CriLJ 209 : (2011) 2 JKJ 370
Ranbir Penal Code, 1989 — Section 201, 419, 420, 466, 473
High Courts11 May 2011Allowed
Mushtaq Ahmad Malik Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 2 JKJ 128
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 8
High Courts11 May 2011Allowed
Manjit Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 570
High Courts11 May 2011
National Insurance Co. Vs Mst. Sitara and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 353
Motor Vehicles Act, 1988 — Section 166, 168
High Courts09 May 2011Allowed
Kuldeep Raj and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 482
Constitution of India, 1950 — Article 14, 21
High Courts09 May 2011Allowed
Mohammad Himayun Gani (Dr.) Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 556
High Courts06 May 2011Dismissed
Mohd. Yousuf and Others Vs Chairman State Board of School Education and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 463
High Courts04 May 2011Allowed
Ghulam Qadir Wani and Others Vs Mst. Shah Mali
Jammu And Kashmir High Court · AIR 2012 J&K 12 : (2011) 2 JKJ 901
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)(b)
High Courts01 May 2011
Akram Asif Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 247
Ranbir Penal Code, 1989 — Section 120B, 147, 148, 332