High Courts08 Jul 2011Dismissed
Chaman Lal Ganjoo Vs State and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 516
Ranbir Penal Code, 1989 — Section 420, 467, 468
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 349 of 610
High Courts07 Jul 2011Allowed
Nirmal Singh Bali and Others Vs Mohd Yousif and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0001
High Courts06 Jul 2011Dismissed
Zaif Begum Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0033
High Courts06 Jul 2011Dismissed
National India Construction Company Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 463
High Courts06 Jul 2011Dismissed
Mohamad Tariq Mir Vs Ghulam Qadir Bhat
Jammu And Kashmir High Court · AIR 2012 J&K 1 : (2011) 3 JKJ 164
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 116
High Courts06 Jul 2011Dismissed
Nazia Kulsoom Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0019
High Courts06 Jul 2011Dismissed
JMC Vs Ashok Aggarwal
Jammu And Kashmir High Court · (2011) 3 JKJ 399
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Jul 2011Allowed
Chattar Singh Vs Mohan Lal
Jammu And Kashmir High Court · (2011) 07 J&K CK 0002
High Courts10 Jun 2011Dismissed
Ashaq Hussain Bhat and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 890
High Courts10 Jun 2011Dismissed
National Insurance Co. Ltd. Vs Fatima and Others
Jammu And Kashmir High Court · AIR 2011 J&K 125
Motor Vehicles Act, 1988 — Section 10(2)
High Courts10 Jun 2011
Shiv Kumar Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 933
Ranbir Penal Code, 1989 — Section 306, 498A
High Courts10 Jun 2011
Syed Ali Shah Geelani Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 413
Constitution of India, 1950 — Article 14, 19, 21, 22
High Courts10 Jun 2011Dismissed
Ghulam Rasool Malik Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 479
Constitution of India, 1950 — Article 14, 16, 311Penal Code, 1860 (IPC) — Section 148, 149, 380
High Courts09 Jun 2011
Moti Lal Wattal Vs J and K Bank Ltd. and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 940
Jammu and Kashmir Specific Relief Act, 1977 — Section 42
High Courts08 Jun 2011Allowed
Sumit Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 772
Constitution of India, 1950 — Article 22(5)
High Courts08 Jun 2011
Mohammad Yousuf Mir Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 401
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 22, 22(5)
High Courts08 Jun 2011Allowed
Mukhtar Ahmad Malik Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 478
High Courts06 Jun 2011
Suhail Ahmad Reshi Vs John Mohammad Bhat and Others
Jammu And Kashmir High Court · (2011) 06 J&K CK 0015
High Courts06 Jun 2011
State of Jammu & Kashmir and Others Vs Estates Department Casual Labourers and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 314
High Courts06 Jun 2011Dismissed
Gh. Mohammad Rather and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 134
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482