High Courts30 Jul 2011Allowed
Mohd. Sharif Shah Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 511
Constitution of India, 1950 — Article 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 348 of 610
High Courts29 Jul 2011
Dr. Koushal Kumar Khajuria Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 491
Constitution of India, 1950 — Article 15(4), 16(4)Jammu And Kashmir Reservation Act, 2004 — Section 23, 24
High Courts29 Jul 2011Allowed
State of Jammu & Kashmir Vs Ghulam Qadir Sofi (Dr.)
Jammu And Kashmir High Court · (2011) 3 JKJ 57
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164(a), 173, 268
High Courts28 Jul 2011Dismissed
Surinder Kumar Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0028
Constitution of India, 1950 — Article 226
High Courts28 Jul 2011
Syed Imitiaz Rizvi and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 246
Constitution of India, 1950 — Article 19, 31
High Courts28 Jul 2011Allowed
Mohinder Singh Vs Ashok Kumar
Jammu And Kashmir High Court · (2012) ACJ 2469 : (2011) 3 JKJ 370
Motor Vehicles Act, 1988 — Section 140, 157, 166
High Courts28 Jul 2011
Suresh Kumar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 436
Constitution of India, 1950 — Article 311
High Courts27 Jul 2011
Dr. Mohan Singh Sethi Vs U.O.I. and Ors
Jammu And Kashmir High Court · (2011) 07 J&K CK 0003
Indian Medicine Central Council (Election) Rules, 1975 — Rule 3
High Courts26 Jul 2011Dismissed
Asif Khan Vs Sardar Amanullah Khan
Jammu And Kashmir High Court · (2011) 07 J&K CK 0025
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts25 Jul 2011
Samiullah Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 183
High Courts21 Jul 2011Allowed
National Insurance Company and Others Vs Gita Nagpal and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0027
Motor Vehicles Act, 1988 — Section 168
High Courts21 Jul 2011
Kashmir Motor Boat Association Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 266
Jammu and Kashmir Registration of Tourist Trade Act, 1978 — Section 45Jammu and Kashmir Registration of Tourist Trade Rules, 1979 — Rule 24
High Courts20 Jul 2011Allowed
Abdul Noorani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 408
Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts20 Jul 2011Allowed
Quresh Ahmad Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 410
Constitution of India, 1950 — Article 22(5)
High Courts20 Jul 2011Allowed
Ashiq Hussain Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 411
Constitution of India, 1950 — Article 22(5)
High Courts19 Jul 2011Allowed
Faizan Rafiq Hakeem Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0022
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts19 Jul 2011Allowed
Ghulam Mustafa Sheikh Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0004
High Courts14 Jul 2011
Sanjay Kumar Rathore Vs State and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0034
High Courts12 Jul 2011Dismissed
Jammu and Kashmir SSRB and anr Vs Narinder Paul Chaudhary and ors
Jammu And Kashmir High Court · (2011) 3 JKJ 445
Constitution of India, 1950 — Article 14, 16Jammu And Kashmir Reservation Act, 2004 — Section 13, 14, 15, 16, 2(c)
High Courts11 Jul 2011Allowed
Baldev Raj Vs Jai Singh and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 146
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 202