High Courts25 Aug 2011Allowed
Mohammad Abdullah Gujri Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0034
Ranbir Penal Code, 1989 — Section 420, 489
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 346 of 610
High Courts25 Aug 2011Allowed
Syed Asiya Andrabi Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 204
Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 21, 22, 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts25 Aug 2011
Tramboo Cement Industries Vs Conciliation Officer and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 276
Industrial Disputes Act, 1947 — Section 12, 25F
High Courts24 Aug 2011Allowed
Jahangir Ahmad Malla Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0038
Arms Act, 1959 — Section 25, 7
High Courts24 Aug 2011Allowed
Reyaz Ahmad Trumkroo Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0037
Jammu and Kashmir Public Safety Act, 1978 — Section 8(1), 8(4)
High Courts24 Aug 2011Allowed
Sham Singh and Another Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 300
High Courts24 Aug 2011Dismissed
Gouri-D-Bajju (Dr.) Vs Deputy Commissioner, Jammu and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 194
Ranbir Penal Code, 1989 — Section 193, 219, 228
High Courts24 Aug 2011Allowed
Dev Krishan Sharma and Another Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 260
High Courts23 Aug 2011Allowed
Bashir Ahmed Mir Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 503
Constitution of India, 1950 — Article 22, 22(5)
High Courts20 Aug 2011Dismissed
Vishavjeet Verma Vs University of Jammu and Another
Jammu And Kashmir High Court · (2011) 4 JKJ 459
High Courts12 Aug 2011
Inder Bhadur Chettri Vs Union of India and Anr
Jammu And Kashmir High Court · (2011) 3 JKJ 188
Motor Vehicles Act, 1988 — Section 166
High Courts12 Aug 2011Dismissed
Gitanjali Rajput (Smt.) Alias Hitu Vs Vikram Jamwal (Sh.)
Jammu And Kashmir High Court · (2011) 3 JKJ 286
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13
High Courts11 Aug 2011Dismissed
Sudershan Kumari Vs Presiding Officer, MACT and Another
Jammu And Kashmir High Court · (2011) 08 J&K CK 0043
High Courts11 Aug 2011Allowed
Oriental Insurance Company Limited Vs Prithpal Kaur and Others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0041
High Courts11 Aug 2011Allowed
Farooq Ahmad Rather Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0039
Arms Act, 1959 — Section 25, 7Ranbir Penal Code, 1989 — Section 147, 332, 333
High Courts11 Aug 2011Allowed
Nayeem Ahmad Wani Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0033
Ranbir Penal Code, 1989 — Section 364, 392
High Courts11 Aug 2011Allowed
Azad Ahmad Shah Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0031
Arms Act, 1959 — Section 25, 7Ranbir Penal Code, 1989 — Section 120(B)
High Courts11 Aug 2011Allowed
Tariq Ahmad Ganai Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 161Ranbir Penal Code, 1989 — Section 148, 149, 436
High Courts10 Aug 2011
Jakar Ram and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 291
High Courts10 Aug 2011
Satish Kumar and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 296