High Courts02 Sept 2011Dismissed
Jammu and Kashmir Cements Ltd. Vs Controlling authority and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 78
Payment of Gratuity Act, 1972 — Section 2(e)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 345 of 610
High Courts02 Sept 2011Dismissed
Sona Wani and Others Vs Financial Commr. and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 85
Land Revenue Act, 1954 — Section 8
High Courts02 Sept 2011Dismissed
Director, Deptt. of Environment and Remote Sensing and Another Vs Sonaullah Bhat and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 87
Payment of Wages Act, 1936 — Section 17
High Courts02 Sept 2011Dismissed
Jabar Lone Vs J and K Special Tribunal and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 89
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4
High Courts02 Sept 2011
Mohd. Ramzan Bhat Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 93
Land Revenue Act, 1996 — Section 133A
High Courts02 Sept 2011
Tahira Bano Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 117
High Courts02 Sept 2011Dismissed
Siemens Ltd. Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 292
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226
High Courts30 Aug 2011Dismissed
Parkash Chander Chowdhary Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 281
High Courts30 Aug 2011
Oriental Insurance Co. Ltd. Vs Suresha Kumari and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 51
High Courts30 Aug 2011Dismissed
Ashok Singh Manhas Vs Ajay Gandotra
Jammu And Kashmir High Court · (2011) 3 JKJ 126
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1)
High Courts30 Aug 2011
Bhawani Prasad and Others Vs Rajesh Kumar and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 202
Jammu and Kashmir High Court Staff (Condition of service) Rules, 1968 — Rule 4
High Courts30 Aug 2011
Bhatia Builders and Contractors, Engineers, Builders, Suppliers and Transporters Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 449
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 27
High Courts29 Aug 2011
Lake View Co-operative Building and Others, The Bahu Co-op. House Building Society Ltd. and Chenani House Building Society Ltd. Vs State and Others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0042
Constitution of India, 1950 — Article 12Co-operative Societies Rules — Rule 25, 25(1)Jammu and Kashmir Co-operative Societies Act, 1989 — Section 29, 30
High Courts29 Aug 2011
Gh. Mohi-ud-Din Malik and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 303
High Courts29 Aug 2011
Mohd. Khalil Ahanger Vs State and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 305
High Courts29 Aug 2011Dismissed
Lachman Dass Om Parkash Vs Kuldeep Sharma
Jammu And Kashmir High Court · (2011) 4 JKJ 331
High Courts28 Aug 2011
State and Others Vs Abdul Majeed Bhat
Jammu And Kashmir High Court · AIR 2012 J&K 110 : (2011) 4 JKJ 611
High Courts25 Aug 2011Allowed
Abdul Ahad Rather Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0040
Arms Act, 1959 — Section 25, 27, 7Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts25 Aug 2011Allowed
Manzoor Ahmad Lone Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0036
Constitution of India, 1950 — Article 22(5)
High Courts25 Aug 2011Allowed
Mst. Qasim Jan Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 08 J&K CK 0035
Jammu and Kashmir Public Safety Act, 1978 — Section 8(1), 8(4)