High Courts10 Oct 2011Dismissed
Sonaullah Rather Vs Jk Spl. Tribunal and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 75
Jammu and Kashmir Cooperative Societies Service Rules, 1988 — Rule 5
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 343 of 610
High Courts29 Sept 2011
Fareeda Jan Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 23
High Courts29 Sept 2011Allowed
Suhail Ahmad Dar Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0037
Ranbir Penal Code, 1989 — Section 121, 121A, 124A, 307
High Courts29 Sept 2011Allowed
Bashir Ahmad Teeli Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0036
Ranbir Penal Code, 1989 — Section 148, 307, 336
High Courts29 Sept 2011Dismissed
Dr. Ghulam Hassan Khan Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 19
Jammu And Kashmir Criminal Law (Amendment) Act, 1958 — Section 7Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)
High Courts29 Sept 2011Allowed
Ghulam Mohi-ud-din Ganai Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0034
Ranbir Penal Code, 1989 — Section 147, 148
High Courts29 Sept 2011Allowed
Manzoor Ahmad Wagay Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0033
Jammu and Kashmir Public Safety Act, 1978 — Section 8(1)
High Courts29 Sept 2011Allowed
Gazanfar Ahmad Hajam Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0032
Constitution of India, 1950 — Article 22(5)
High Courts29 Sept 2011
Ghulam Mohammad Bangi Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0015
Ranbir Penal Code, 1989 — Section 148, 153A, 336
High Courts29 Sept 2011Allowed
Mohammad Ahsan Lone Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0014
Ranbir Penal Code, 1989 — Section 153
High Courts28 Sept 2011Dismissed
Shri S.K. Sharma Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 120
Central Reserve Police Force Act, 1949 — Section 11
High Courts28 Sept 2011
Farida Banoo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 387
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts27 Sept 2011Dismissed
United India Insurance Co. Ltd. Vs Karam Chand and Others and Shakuntla Devi and Others
Jammu And Kashmir High Court · (2011) 09 J&K CK 0043
Motor Vehicles Act, 1988 — Section 149
High Courts26 Sept 2011
Ved Mahajan Vs Janki Nath Budki
Jammu And Kashmir High Court · (2011) 09 J&K CK 0044
Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b), 142
High Courts26 Sept 2011Dismissed
Dr. Mujeeb ur Rehman Vs Medical Council of India and Another
Jammu And Kashmir High Court · AIR 2012 J&K 32 : (2011) 3 JKJ 112
Indian Medical Council Act, 1956 — Section 13, 13(4), 23
High Courts26 Sept 2011
Abdul Rashid Naik Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 68
Arms Act, 1959 — Section 27, 7
High Courts26 Sept 2011
Amarjeet Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 70
Constitution of India, 1950 — Article 22(5)
High Courts23 Sept 2011
Union of India Vs Mohammad Ashraf Khan and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 71
Indo-Tibetan Border Police Force Rules, 1994 — Rule 25, 25(2)
High Courts22 Sept 2011
State of Jammu & Kashmir Vs Mushtaq Ahmad Ganai
Jammu And Kashmir High Court · (2011) 3 JKJ 65
Criminal Procedure Code, 1973 (CrPC) — Section 28, 29, 29(2), 30, 432Essential Commodities Act, 1955 — Section 12(A), 7(1)(a)(2)
High Courts21 Sept 2011
Kanchan Devi Vs S.S. Kapur and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 28