High Courts09 Nov 2011Dismissed
Surinder Kumar Sharma Vs Vinod Kumar Sharma
Jammu And Kashmir High Court · (2011) 4 JKJ 497
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 341 of 610
High Courts09 Nov 2011Dismissed
National Insurance Co. Ltd. Vs Kulwant Singh and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 566
Motor Vehicles Act, 1988 — Section 140, 166Ranbir Penal Code, 1989 — Section 279, 304A
High Courts09 Nov 2011Allowed
Paramdeep Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 579
Essential Commodities Act, 1955 — Section 6ARanbir Penal Code, 1989 — Section 406, 420
High Courts09 Nov 2011Dismissed
Haji Anayatullah Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 603
High Courts09 Nov 2011Allowed
Gourab Gupta (Dr.) and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 617
Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts05 Nov 2011Dismissed
Bashir Ahmad Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 297
Constitution of India, 1950 — Article 226, 32
High Courts05 Nov 2011
Narboo Tsering (Dr.) and Another Vs President Chemist Association and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 582
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts05 Nov 2011Dismissed
Ghulam Rasool Vs State and Others
Jammu And Kashmir High Court · AIR 2012 J&K 56 : (2011) 4 JKJ 584
Jammu and Kashmir Panchayati Raj Act, 1989 — Section 43
High Courts04 Nov 2011
Sobha Ram and Another Vs United India Insurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2011) 11 J&K CK 0032
High Courts04 Nov 2011Allowed
Kanta Devi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 102
High Courts02 Nov 2011Dismissed
National Insurance Co. Ltd. Vs Akhter Jan and Others
Jammu And Kashmir High Court · (2013) ACJ 1344 : (2011) 4 JKJ 261
High Courts31 Oct 2011
Devinder Kumar Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 238
Constitution of India, 1950 — Article 14Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 27
High Courts31 Oct 2011Allowed
Sikander Lal Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 377
High Courts29 Oct 2011Dismissed
J and K Public Service Commission, Peerzada Suhail Ahmad, Shiekh Mohd Yasin and Others and Sharik Rashid and Others Vs State of Jammu & Kashmir and others, Pervaiz Ahmad Dar and Others
Jammu And Kashmir High Court · (2011) 10 J&K CK 0025
Constitution of Jammu and Kashmir, 1956 — Section 133
High Courts29 Oct 2011Allowed
Rouf Ahmad Alias Eelya and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 347
Ranbir Penal Code, 1989 — Section 302, 34
High Courts29 Oct 2011Dismissed
Mohamad Lateef Mattoo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 355
High Courts29 Oct 2011
Jameel Ahmad Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 440
Constitution of India, 1950 — Article 16
High Courts28 Oct 2011Dismissed
Ali Mohd Khatu Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 103
High Courts28 Oct 2011
Mudasir Hamid Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 10 J&K CK 0028
Constitution of India, 1950 — Article 16
High Courts28 Oct 2011
Chaman Lal Vs Sanjay Kumar
Jammu And Kashmir High Court · AIR 2011 J&K 165 : (2011) 4 JKJ 99
Criminal Procedure Code, 1973 (CrPC) — Section 164APenal Code, 1860 (IPC) — Section 307