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Jammu And Kashmir High Court judgments

12,197 judgments · page 342 of 610

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High Courts27 Oct 2011

N.I. Assurance Co. Ltd. Vs Haji Mukhtiar Ahmed and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 409

Ranbir Penal Code, 1989 — Section 279, 337
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High Courts24 Oct 2011

Narinder Kumar Sharma Vs State and Others

Jammu And Kashmir High Court · (2011) 10 J&K CK 0029

Ranbir Penal Code, 1989 — Section 147, 451
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High Courts24 Oct 2011Allowed

HC Abdul Rehman Bhat Vs State and Others

Jammu And Kashmir High Court · (2011) 10 J&K CK 0023

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High Courts24 Oct 2011

Shiraz Ahmad Lone Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 299

Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3
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High Courts24 Oct 2011

Shabir Ahmad Wani Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 302

Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3
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High Courts24 Oct 2011Dismissed

Baby Sakina Rashid Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 363

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High Courts24 Oct 2011

Javida Akhter Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 391

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High Courts24 Oct 2011

Fayaz Ahmad Peer and Others Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 395

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High Courts24 Oct 2011Allowed

Mashook Ahmad War Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 503

Constitution of India, 1950 — Article 22(3)(b)
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High Courts24 Oct 2011

Shabir Ahmad Mir Vs Union of India and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 598

CRPF Act, 1949 — Section 11(i)
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High Courts24 Oct 2011Dismissed

Adnan Nayeem Asmi Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 604

Constitution of India, 1950 — Article 14
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High Courts24 Oct 2011

Rouf Ahmad alias Eelya and Another Vs State and Others

Jammu And Kashmir High Court · (2012) CriLJ 603

Criminal Procedure Code, 1973 (CrPC) — Section 435Jammu and Kashmir Juvenile Justice Act, 1997 — Section 18, 21, 23Ranbir Penal Code, 1989 — Section 302, 34
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High Courts22 Oct 2011Dismissed

Abdul Rashid Shah and Others Vs Mohammad Yaqoob Shah and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 247

Registration Act, 1908 — Section 49
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High Courts22 Oct 2011

Parweeza Begum Vs Union of India and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 327

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High Courts22 Oct 2011Dismissed

Gulshan Banday Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 360

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High Courts22 Oct 2011Dismissed

Suby Jan Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 596

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High Courts22 Oct 2011

Bilal Ahmad Parra Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 601

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High Courts21 Oct 2011

Zameer Ahmad Wagay Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 249

Civil Procedure Code, 1908 (CPC) — Section 151, 152
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High Courts20 Oct 2011Dismissed

Pawan Kumar and Others Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 38

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High Courts10 Oct 2011Dismissed

Bholi Devi Vs State J and K and others

Jammu And Kashmir High Court · (2011) 10 J&K CK 0027

Jammu and Kashmir Land Acquisition Act, 1990 — Section 4, 6
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