High Courts23 Mar 2011Dismissed
Shabir Ahmad Bhat Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 365
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 354 of 610
High Courts18 Mar 2011
Ghulam Mohammad Rather Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 878
Constitution of India, 1950 — Article 14, 19, 21
High Courts16 Mar 2011
Shagufta Parveen and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 682
Constitution of India, 1950 — Article 14
High Courts15 Mar 2011
Astra Productions and Another Vs Prasar Bharti Broad Casting Corporation of India and Another
Jammu And Kashmir High Court · (2011) 1 JKJ 645
High Courts14 Mar 2011Allowed
Sat Bhama Thakur Vs State of Jammu & Kashmir and Ors
Jammu And Kashmir High Court · (2011) 1 JKJ 942
Land Transport Rules — Rule 4
High Courts10 Mar 2011Allowed
Muzaffar Ahmad Khan Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 590
High Courts09 Mar 2011Allowed
Nisar Ahmad Malik Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 650
Constitution of India, 1950 — Article 311
High Courts09 Mar 2011
State of Jammu & Kashmir and Others Vs B.L. Koul (Dr.)
Jammu And Kashmir High Court · (2011) 2 JKJ 304
High Courts08 Mar 2011
Javed Ahmad Malik Vs Chairman, J and K Bose and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 93
High Courts03 Mar 2011Allowed
Bilal Ahmad Parray Vs State of JK and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 562
High Courts03 Mar 2011Dismissed
Hari Krishan Vs Vikas Malhotra and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 17
Civil Procedure Code, 1908 (CPC) — Section 100Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11
High Courts01 Mar 2011
Tahira Akhter Vs State and Others
Jammu And Kashmir High Court · (2011) 03 J&K CK 0006
High Courts28 Feb 2011Allowed
Tariq Ahmed Wani Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 103
Constitution of India, 1950 — Article 21
High Courts28 Feb 2011Dismissed
Sai Advertisers Vs Jammu Municipal Corpn. and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 546
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 12(3)(a), 34
High Courts28 Feb 2011Allowed
Vikramjeet Singh (Dr.) Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 60
Constitution of India, 1950 — Article 14
High Courts28 Feb 2011Allowed
Mustafa Ali Makroo Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 02 J&K CK 0005
Ranbir Penal Code, 1989 — Section 148, 149, 336
High Courts28 Feb 2011Allowed
Jahangeer Ahmad Dar Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 02 J&K CK 0004
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13
High Courts24 Feb 2011Dismissed
Abdul Rehman Mir Vs Mst. Rifat Ara
Jammu And Kashmir High Court · (2011) 2 JKJ 11
High Courts22 Feb 2011Dismissed
Jammu Municipal Corporation Vs S. Darshan Singh and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 851
High Courts22 Feb 2011
State of Jammu & Kashmir Vs Zarda Begum and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 817