High Courts02 Jan 2011
Inzar Ahmad Vs State of J & K
Jammu And Kashmir High Court · (2011) 1 JKJ 661
Ranbir Penal Code, 1989 — Section 149, 324, 447
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 356 of 610
High Courts01 Jan 2011Allowed
State and Another Vs P.P. Poulose
Jammu And Kashmir High Court · (2011) 2 JKJ 148
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 31(5), 34
High Courts01 Jan 2011Dismissed
National Insurance Company Ltd. Vs Rajni Devi and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 637
Motor Vehicles Act, 1988 — Section 166, 168
High Courts31 Dec 2010Allowed
Saleem-ur-Rehman (Dr.) Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 700
Indian Medical Council Act, 1965 — Section 13(3)
High Courts30 Dec 2010Dismissed
Jaswant Singh Vs Ranjit Kour
Jammu And Kashmir High Court · (2011) 1 JKJ 666
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Dec 2010
United India Insurance Company Ltd. Vs Krishna Devi and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 736
Motor Vehicles Act, 1988 — Section 168
High Courts29 Dec 2010Allowed
Rash Builders India Pvt. Ltd. Vs Hindustan Construction Co. Ltd.
Jammu And Kashmir High Court · (2011) 1 JKJ 59
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11
High Courts29 Dec 2010Allowed
Ghulam Mohi-U-Din Malla Vs Mst. Sara and Another
Jammu And Kashmir High Court · (2011) 2 JKJ 386
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Dec 2010Allowed
Gh. Mohi-u-Din Malla Vs Mst. Sara and Another
Jammu And Kashmir High Court · (2011) 2 JKJ 832
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Dec 2010
Mohd. Iqbal Banday Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 74
Constitution of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts22 Dec 2010Dismissed
Mohd. Aasif Khan and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 55
High Courts22 Dec 2010Allowed
Aijaz Rasool Wani and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 36
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 24(b)
High Courts22 Dec 2010Dismissed
State of Jammu & Kashmir Vs Bashir Ahmad Lone and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 1
Forest Act, 1927 — Section 6Wild Life (Protection) Act, 1972 — Section 51, 51(1), 59
High Courts22 Dec 2010
Masrat Ara and Another Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2011 J&K 26 : (2011) 1 JKJ 27
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 3, 4
High Courts21 Dec 2010Dismissed
Mukhtar Ahmed and Others Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 1 JKJ 231
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts20 Dec 2010Allowed
Conservator of Forests and Others Vs Abdul Ahad Mir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 19
Constitution of India, 1950 — Article 21, 23Contract Act, 1872 — Section 17, 23Payment of Wages Act, 1936 — Section 15, 15(5)(b), 17
High Courts16 Dec 2010Dismissed
Dinesh Mahajan Vs Col. Retd. Narinder Sharma
Jammu And Kashmir High Court · AIR 2011 J&K 89
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11A
High Courts14 Dec 2010Allowed
Mohd. Hafiz Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 249
Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 376
High Courts13 Dec 2010Dismissed
Vivek Kumar Dhallam Vs Nisha Puri and Another
Jammu And Kashmir High Court · AIR 2011 J&K 96
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts13 Dec 2010Dismissed
Union of India and Others Vs Naik Gulshan Singh
Jammu And Kashmir High Court · (2011) 1 JKJ 273
Army Act, 1950 — Section 22