High Courts11 Dec 2010Dismissed
Rakesh Kumar Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 180
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 357 of 610
High Courts10 Dec 2010Dismissed
Shivam Enterprises Vs Food Corp. of India and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 248
Constitution of India, 1950 — Article 14, 226
High Courts09 Dec 2010Dismissed
Umar Hayat Khan and Another Vs Talat Sarver Khan and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 531
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Dec 2010Allowed
Ali Mohd. Bhat Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 42
Constitution of India, 1950 — Article 14
High Courts08 Dec 2010Allowed
Nitin Dabur Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 263
Jammu and Kashmir Public Safety Act, 1978 — Section 18
High Courts03 Dec 2010Allowed
Madan Lal alias Madhi Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 71
Constitution of India, 1950 — Article 22(5)
High Courts30 Nov 2010Dismissed
Sajda Begum Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 620
Constitution of India, 1950 — Article 14
High Courts26 Nov 2010Allowed
Mohammad Tariq Reshi and Others Vs State and Others
Jammu And Kashmir High Court · AIR 2011 J&K 97
Control of Building Operations Act, 1988 — Section 2
High Courts26 Nov 2010Dismissed
State of J. and K. and Others Vs Safia Begum
Jammu And Kashmir High Court · (2010) 4 JKJ 968
Constitution of India, 1950 — Article 14, 16Jammu and Kashmir (Compassionate Appointment) Rules, 1994 — Rule 2 , 3, 4, 5
High Courts24 Nov 2010
Satpaul Shamotra and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 694
High Courts16 Nov 2010
Dr. Mohammad Idrees Bashir Vs State and others
Jammu And Kashmir High Court · AIR 2011 J&K 100
Post-Graduate Studies Medical Courses Statute — Rule 4.4(d)
High Courts16 Nov 2010
Mohammad Taj Vs State of J. and K.
Jammu And Kashmir High Court · (2011) 1 JKJ 565
Arms Act, 1959 — Section 27, 4Criminal Procedure Code, 1973 (CrPC) — Section 173, 273
High Courts15 Nov 2010Allowed
Bashir Ahmad Sheikh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 82
Ranbir Penal Code, 1989 — Section 147, 148, 149
High Courts15 Nov 2010Allowed
Irfan Ahmad Pampori Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 77
Ranbir Penal Code, 1989 — Section 147, 148, 336
High Courts15 Nov 2010
Gopal and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 11 J&K CK 0008
Ranbir Penal Code, 1989 — Section 306, 498A
High Courts15 Nov 2010Allowed
Shabir Ahmad Malik Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 171
Jammu and Kashmir Public Safety Act, 1978 — Section 8(1)
High Courts12 Nov 2010
Mohd. Sadiq and Others Vs Mohd. Sharief and Others
Jammu And Kashmir High Court · (2010) 4 APLJ 244 : (2011) 1 JKJ 177
Constitution of India, 1950 — Article 215
High Courts10 Nov 2010
Union of India (UOI) and Others Vs Harish Chander
Jammu And Kashmir High Court · (2010) 4 JKJ 34
Constitution of India, 1950 — Article 14, 16, 21
High Courts10 Nov 2010Allowed
Shyam Singh (Dr.) Vs J and K Public Service Commission and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 187
Indian Medical Council Act, 1956 — Section 11, 13
High Courts04 Nov 2010Dismissed
Tilak Raj Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 800
Border Security Force Act, 1968 — Section 11, 118