High Courts04 Nov 2010Allowed
Tej Krishan Bhat and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 784
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 358 of 610
High Courts04 Nov 2010
Chhoti Pandita Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 775
High Courts04 Nov 2010Allowed
Ashok Kumar Bhat Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2011) 1 JKJ 324
Civil Service Regulations — Article 37
High Courts04 Nov 2010
Principal, Sainik School, Nagrota, Jammu Vs A. Jeyaraman and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 200
Jammu and Kashmir Limitation Act, 1995 — Section 14
High Courts22 Oct 2010Allowed
Rani Kour Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 94
Employees State Insurance Act, 1948 — Section 17
High Courts21 Oct 2010Allowed
Irshad Ahmad Dar Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 52
Constitution of India, 1950 — Article 311
High Courts20 Oct 2010
Subash Singh and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 237
Criminal Procedure Code, 1973 (CrPC) — Section 267, 268, 269
High Courts18 Oct 2010Allowed
Mohd. Ashraf Malik Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 49
Jammu and Kashmir Police Rules, 1960 — Rule 359
High Courts15 Oct 2010Dismissed
Anjali Bhan and Others Vs Ajay Kumar Bhan and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 203
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 13
High Courts15 Oct 2010
Ved Parkash Rathore and Co. Vs State and Another
Jammu And Kashmir High Court · (2011) 1 JKJ 222
Arbitration Act, 1940 — Section 20
High Courts08 Oct 2010
Union of India and Others Vs Mousami Sharma
Jammu And Kashmir High Court · (2011) 1 JKJ 217
Ranbir Penal Code, 1989 — Section 279, 337
High Courts06 Oct 2010Allowed
Sarita Devi Vs Ramesh Kumar and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 266
High Courts28 Sept 2010Dismissed
Pushpa Devi and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 159
Constitution of India, 1950 — Article 19
High Courts24 Sept 2010Allowed
Ram Dass Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 273
Constitution of India, 1950 — Article 226
High Courts24 Sept 2010Dismissed
Om Parkash Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 240
High Courts23 Sept 2010Allowed
Joginder Singh Vs State
Jammu And Kashmir High Court · (2010) 3 JKJ 48
Ranbir Penal Code, 1989 — Section 109, 302, 498A
High Courts18 Sept 2010Dismissed
Om Parkash Vs Mohan Lal Sharma
Jammu And Kashmir High Court · (2010) 3 JKJ 36
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts18 Sept 2010
Ranjeet Singh and Others Vs J and K Lecturers and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 44
High Courts18 Sept 2010
Pritam Singh Vs Secretary to Govt. of Indian Union and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 93
High Courts18 Sept 2010Allowed
Susheel Kumar Aima Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 89
Constitution of India, 1950 — Article 14, 16