High Courts24 Feb 2016Dismissed
Randeep Singh Vs National Insurance Co.
Jammu And Kashmir High Court · (2016) AAC 1760 : (2016) 3 JKJ 531
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 295 of 610
High Courts23 Feb 2016Dismissed
Meharban Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 280
Constitution of India, 1950 - Article 226Dowry Restraint (Maintenance of Lists of Presents to the Bride and Bridegroom) Rules, 2012 - Rule 3
High Courts23 Feb 2016Dismissed
Jabeen Akhter Lone Vs State of JandK and Others
Jammu And Kashmir High Court · (2016) 02 J&K CK 0003
High Courts22 Feb 2016Disposed Off
Phuntsog Angchok (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 604
Constitution of India, 1950 - Article 226
High Courts19 Feb 2016Dismissed
Kartar Chand Vs Tarseem Lal
Jammu And Kashmir High Court · (2016) 4 JKJ 360
Jammu and Kashmir Civil Procedure Code, 1977 - Order 39 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3, Section 151
High Courts19 Feb 2016Allowed
P.K. Abrol (Dr.) Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 228
Constitution of India, 1950 - Article 226
High Courts18 Feb 2016Allowed
Shaheen Akhtar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 608
Constitution of India, 1950 - Article 226
High Courts18 Feb 2016Disposed off
Versha Parihar Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 776
Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights And Full Participation) Act, 1995 - Section 22
High Courts17 Feb 2016Disposed off
A.V. Gupta, Sr. Advocate Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 585
Constitution of India, 1950 - Article 226
High Courts17 Feb 2016Dismissed
Kartar Chand Potter Vs New India Assurance Co. Ltd., Mumbai and others
Jammu And Kashmir High Court · (2016) 3 JKJ 442 : (2016) LIC 2026 : (2017) 2 LLN 466
General Insurance Business (Nationalisation) Act, 1972 - Section 39
High Courts17 Feb 2016Allowed
Masarat Jan Vs State and Others
Jammu And Kashmir High Court · (2016) 3 JKJ 673 : (2016) LIC 1861
Jammu and Kashmir Constitution Act, 1996 — Section 126
High Courts16 Feb 2016Dismissed
Managing Director JKPCC Vs J&K Industrial Tribunal
Jammu And Kashmir High Court · (2016) 2 JKJ 516
Industrial Disputes Act, 1947 - Section 33C(2)Payment of Wages Act, 1936 - Section 15
High Courts16 Feb 2016Disposed off
M/s Sparrow Security Services Vs Deputy General Manager, SBI
Jammu And Kashmir High Court · (2016) 2 JKJ 356
High Courts16 Feb 2016Disposed off
Bhim Singh (Prof.) Vs Chief Minister, J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 384
Forest (Conservation and Afforestation) Rules, 2000 - Rule 3, Rule 5
High Courts16 Feb 2016Dismissed
Abdul Wahid Pedhar Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 56
High Courts16 Feb 2016Allowed
High Court of J&K Vs Jankar Singh Cheema
Jammu And Kashmir High Court · (2016) 4 JKJ 536
High Courts15 Feb 2016Disposed off
Rajinder Singh Vs High Court of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 258
High Courts15 Feb 2016Dismissed
R.K. Rana (Sqn. Ldr.) Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 142
Air Force Act, 1950 - Section 19Air Force Regulations, 1964 - Regulation 25, Regulation 578, Regulation 579Air Force Rules, 1969 - Rule 16
High Courts15 Feb 2016Dismissed
Aamir Zeeshan Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 57