High Courts12 Feb 2016Dismissed
Rifat Qadir Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 685
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 296 of 610
High Courts12 Feb 2016Dismissed
Pankaj Dayal Vs Vijay K. Sondhi
Jammu And Kashmir High Court · (2016) 4 JKJ 563
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-ANegotiable Instruments Act, 1881 (NI) - Section 138, Section 142, Section 142A
High Courts12 Feb 2016Disposed Off
Balbir Singh & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2016) 1 JKJ 65
Water Resources (Regulation and Management) Act, 2010 - Section 150, 172, 3
High Courts11 Feb 2016Dismissed
Ab. Qayoom Vs Wahida Begum
Jammu And Kashmir High Court · (2016) 3 JKJ 657
Constitution of India, 1950 - Article 227
High Courts11 Feb 2016Disposed Off
N.D. Radha Kishen and Co. Vs Manoj Ji and Co. Pvt. Ltd.
Jammu And Kashmir High Court · (2016) 3 JKJ 589
Jammu and Kashmir Arbitration and Conciliation Act, 1997 - Section 9
High Courts11 Feb 2016Dismissed
Madan Lal Goel Vs Food Corporation of India
Jammu And Kashmir High Court · (2016) 2 JKJ 176
High Courts11 Feb 2016Disposed Off
Kartar Chand & Ors. Vs J&K Special Tribunal & Anr.
Jammu And Kashmir High Court · (2016) 1 JKJ 753
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 21(2), 4, 8
High Courts10 Feb 2016Disposed Off
Ateeq-ul-Rehman Vs Sandeep Sharma
Jammu And Kashmir High Court · (2016) 3 JKJ 440
High Courts10 Feb 2016Allowed
Union of India Vs Manjit Kour
Jammu And Kashmir High Court · (2016) 4 JKJ 145
High Courts10 Feb 2016Disposed off
Krishan Chand Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 429
Pension Regulations for Army, 1961 - Regulation 173
High Courts09 Feb 2016Dismissed
Pt. Mangat Ram Sharma Vs Sajjad Majeed
Jammu And Kashmir High Court · (2016) 2 JKJ 345
Jammu and Kashmir Accountability Commission Act, 2002 - Section 2(3)
High Courts09 Feb 2016Allowed
Rajinder Singh Parihar Vs Hon'ble High Court of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 225
Jammu and Kashmir Civil Service Regulations, 1956 - Regulation 108-B
High Courts09 Feb 2016Dismissed
Shah Murtaza Mushtaq Vs SKUAST
Jammu And Kashmir High Court · (2016) 2 JKJ 547
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts09 Feb 2016Disposed off
B.R. Manhas Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 1
High Courts09 Feb 2016Dismissed
Ab. Majid Wani Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2016) AIR(J&K) 102 : (2016) 1 JKJ 761
High Courts08 Feb 2016Dismissed
Union of India Vs Raju Singh.
Jammu And Kashmir High Court · (2016) 3 JKJ 216 : (2016) LIC 2859
High Courts04 Feb 2016Disposed off
Ishfaq Ahmad Chopan Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 393
High Courts04 Feb 2016Disposed off
Bilal Ahmad Mir Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 400
Police Rules, 1960 - Rule 187
High Courts04 Feb 2016Disposed off
Fayaz Ahmed Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 380
High Courts04 Feb 2016Allowed
Brij Lal Vs Union of India and others
Jammu And Kashmir High Court · (2016) 1 JKJ 34 : (2016) LIC 2048 : (2016) 3 LLN 386
Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 14(b)