High Courts03 Feb 2016Dismissed
Bhaderwah Films, J&K Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 766
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 297 of 610
High Courts03 Feb 2016Dismissed
Principal, Sainik School, Nagrota Vs Mahendra Kumar Shukla
Jammu And Kashmir High Court · (2016) 3 JKJ 436
High Courts03 Feb 2016Disposed Off
Union of India & Ors. Vs A.V. Chauhan
Jammu And Kashmir High Court · (2016) 1 JKJ 309
High Courts03 Feb 2016Dismissed
Tilak Raj and others Vs Romesh Chander and others
Jammu And Kashmir High Court · (2016) AIR(J&K) 70 : (2016) 2 JKJ 256
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 2
High Courts03 Feb 2016Dismissed
Ganesh Pundlik Rao Waghmode Vs Union of India and Others
Jammu And Kashmir High Court · (2016) 2 JKJ 248 : (2016) LIC 1913
High Courts02 Feb 2016Disposed Off
Nusrat Jan Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2016) 1 JKJ 302
High Courts02 Feb 2016Dismissed
Commissioner of Income Tax Vs SMAA Enterprises Pvt. Ltd.
Jammu And Kashmir High Court · (2016) 382 ITR 175 : (2016) 4 JKJ 388
Income Tax Act, 1961 — Section 143
High Courts01 Feb 2016Allowed
Hamid Roof Ganie Vs J&K SSRB
Jammu And Kashmir High Court · (2016) 3 JKJ 681
Constitution of India, 1950 - Article 226
High Courts01 Feb 2016Dismissed
Sarwar Hussain Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 212
High Courts01 Feb 2016Allowed
Ab. Aziz Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 379
Constitution of India, 1950 - Article 226
High Courts01 Feb 2016Allowed
Suman Lata Bhagat Vs State and Others
Jammu And Kashmir High Court · (2016) AIR(J&K) 52 : (2016) 1 JKJ 1
High Courts27 Jan 2016Allowed
Ankush Gupta (Dr.) & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (2016) 4 Crimes 591 : (2016) 1 JKJ 367
High Courts01 Jan 2016Dismissed
Budhi Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 304
High Courts01 Jan 2016Dismissed
Tarlochan Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 1 JKJ 633
High Courts01 Jan 2016Allowed
Naresh Kumar Jain son of Mr. Nirmal Kumar Jain resident of F-66/2 Shakti Nagar Jammu aged 52 years Vs State of Jammu and Kashmir through its Chief Secretary, Civil Secretariat Srinagar and Others
Jammu And Kashmir High Court · (2016) 2 JKJ 454 : (2016) LIC 1856
Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 27
High Courts31 Dec 2015Disposed off
Bilkees Hamid Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 358
Petroleum Rules, 2002 - Rule 144
High Courts30 Dec 2015Disposed off
Puneet Sharma Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 411
High Courts30 Dec 2015Allowed
Nand Kishore Sharma and Others Vs Maria Burnadettee Collingasm
Jammu And Kashmir High Court · (2015) 12 J&K CK 0005
High Courts30 Dec 2015
Akeel Ahmed and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2015) 12 J&K CK 0004