High Courts14 Dec 2015Disposed off
Sandeed Sharma Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 450
Constitution of Jammu and Kashmir, 1956 - Section 103
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 299 of 610
High Courts14 Dec 2015Dismissed
Jameela Akther Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 260
High Courts14 Dec 2015Dismissed
Mir Nassar Ullah Vs J&K SFC
Jammu And Kashmir High Court · (2016) 2 JKJ 108
High Courts11 Dec 2015Disposed Off
Anjana Sharma Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 506
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Javid Saleem Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 756
Jammu and Kashmir Persons with Disabilities Act, 1998 - Section 21, Section 22
High Courts11 Dec 2015Allowed
Bhadur Lal (Ex. Rfn.) Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 418
Constitution of Jammu and Kashmir, 1956 - Section 103Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 5Pension Regulations for Army, 1961 - Regulation 173
High Courts11 Dec 2015Dismissed
Shabir Ahmad Dar (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 441
Constitution of Jammu and Kashmir, 1956 - Section 103Jammu and Kashmir Medical Education (Gazetted) Service Recruitment Rules, 1979 - Rule 29
High Courts11 Dec 2015Disposed off
Ram Lakhan Vs Food Corporation of India
Jammu And Kashmir High Court · (2016) 2 JKJ 86
High Courts11 Dec 2015Disposed off
Suram Chand Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 439
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts10 Dec 2015Dismissed
Gh. Jeelani Ganai Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 392
High Courts10 Dec 2015Disposed off
Mohd. Din Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 396
High Courts09 Dec 2015Allowed
State of J&K Vs Adil Construction Co.
Jammu And Kashmir High Court · (2016) 2 JKJ 337
Arbitration and Conciliation Act, 1996 - Section 34Jammu and Kashmir Civil Procedure Code, 1977 - Order 21 Rule 11Limitation Act, 1963 - Section 14
High Courts07 Dec 2015Dismissed
Moti Lal Bhat Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 236
High Courts07 Dec 2015Dismissed
Union of India Vs Anuradha
Jammu And Kashmir High Court · (2016) 3 JKJ 38
Constitution of India, 1950 - Article 226
High Courts07 Dec 2015Disposed off
Satya Devi Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 399
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts07 Dec 2015Dismissed
Director Agriculture, Kashmir Vs Authority Under the Payment of Wages Act
Jammu And Kashmir High Court · (2016) 2 JKJ 348
Payment of Wages Act, 1936 - Section 17
High Courts03 Dec 2015Dismissed
Mohd. Qasim Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 392
Constitution of Jammu and Kashmir, 1956 - Section 103Jammu and Kashmir (Compassionate Appointment) Rules, 1994 - Rule 3(3)
High Courts02 Dec 2015Disposed off
Banarsi Dass Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 54
Constitution of India, 1950 - Article 226
High Courts01 Dec 2015Disposed Off
Naseem Akhtar Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 716
High Courts30 Nov 2015Dismissed
M.N. Khan (Prof.) (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 749
Sher-I-Kashmir Universities of Agriculture Scientists and Technology Act, 1982 - Section 10, Section 11, Section 12, Section 13, Section 14, Section 15