High Courts20 Nov 2015Allowed

Madan Gopal Vs State

Jammu And Kashmir High Court · (2016) 3 JKJ 619

Constitution of India, 1950 - Article 226Jammu and Kashmir Reservation Rules, 1994 - Rule 10, Rule 14
High Courts20 Nov 2015Dismissed

Yeshjeet Singh Vs State of J&K

Jammu And Kashmir High Court · (2016) 2 JKJ 143

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 8(c)Ranbir Penal Code, 1989 - Section 302
High Courts16 Nov 2015Dismissed

Jagdev Singh Vs Union of India

Jammu And Kashmir High Court · (2016) 3 JKJ 23

Administrative Tribunals Act, 1985 - Section 1(2)(b)Constitution of India, 1950 - Article 14, Article 370