High Courts14 Oct 2015
Jammu & Kashmir Peoples Forum Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2015) 10 J&K CK 0005
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 302 of 610
High Courts13 Oct 2015Dismissed
Mir Nassar-ullah Vs J&K State Financial Comm.
Jammu And Kashmir High Court · (2016) 3 JKJ 711
Constitution of India, 1950 - Article 226
High Courts09 Oct 2015Disposed off
Nazir Ahmad Ganai Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 663
Constitution of India, 1950 - Article 226
High Courts06 Oct 2015Dismissed
Shabir Ahmad Khan Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 134
High Courts06 Oct 2015Allowed
Dr. Imtiyaz Ahmad Vs Dr. Mohammad Arif Lone
Jammu And Kashmir High Court · (2016) 2 JKJ 333
High Courts06 Oct 2015Allowed
Imtiyaz Ahmad Magray Vs Mohammad Arif Lone and Others
Jammu And Kashmir High Court · (2015) 10 J&K CK 0002
High Courts05 Oct 2015Allowed
Mehmooda Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 416
Constitution of Jammu and Kashmir, 1956 - Section 103Social Welfare (Non-Gazetted) Service Recruitment Rules, 1991 - Rule 9
High Courts05 Oct 2015Disposed off
Sabzar Ahmad Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 185
High Courts05 Oct 2015Disposed Off
Sabzar Ahmad Vs State of J&K and Others
Jammu And Kashmir High Court · (2015) 10 J&K CK 0006
High Courts01 Oct 2015Dismissed
Mohd. Aroof Khan Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 682
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 173(8)Ranbir Penal Code, 1989 - Section 302
High Courts01 Oct 2015Disposed off
Gowhar Hussain Najar Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 199
High Courts28 Sept 2015Disposed off
Parvaiz Ahmad Dar Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 242
Jammu and Kashmir (Compassionate Appointment) Rules, 1994 - Rule 2, Rule 3, Rule 4, Rule 7
High Courts28 Sept 2015Disposed off
Srinagar Municipal Corporation Vs Bashir Ahmad Thokar
Jammu And Kashmir High Court · (2016) 2 JKJ 744
High Courts28 Sept 2015
Srinagar Municipal Corporation Vs Bashir Ahmad Thokar and Others
Jammu And Kashmir High Court · (2015) 09 J&K CK 0001
High Courts24 Sept 2015Dismissed
Samaira Choudhary Vs Javed Iqbal
Jammu And Kashmir High Court · (2016) 2 JKJ 125
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 526
High Courts24 Sept 2015Dismissed
Om Parkash Dhingra Vs State Through CBI
Jammu And Kashmir High Court · (2016) 2 JKJ 123
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 439
High Courts24 Sept 2015Allowed
Dr. Mushtaq Ahmad Laway Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 55
High Courts23 Sept 2015Allowed
Ab. Majid Gurkoo Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 649
Civil Service Regulations, 1956 - Regulation 168-A, Regulation 168-B
High Courts17 Sept 2015Disposed off
Khushdil Aijaz Vs J&K BOPEE
Jammu And Kashmir High Court · (2016) 2 JKJ 737
High Courts17 Sept 2015Disposed off
Union of India Vs Kh. Shazia
Jammu And Kashmir High Court · (2016) 2 JKJ 275
Motor Vehicles Act, 1988 - Section 166, Section 168