High Courts07 Aug 2015Dismissed
Satesh Chander Kuthiala Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 593
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 304 of 610
High Courts05 Aug 2015Dismissed
Kulwant Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 624
Constitution of India, 1950 - Article 226
High Courts05 Aug 2015Disposed off
Gh. Sarwar Farooqi Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 405
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts31 Jul 2015Disposed Off
Prof. Archana Kesar Vs University of Jammu
Jammu And Kashmir High Court · (2015) 2 SriLJ 922
High Courts27 Jul 2015Dismissed
State of J & K Vs Mohammad Ramzan
Jammu And Kashmir High Court · (2015) 2 SriLJ 574
High Courts21 Jul 2015Disposed Off
Man Singh Vs State and Others
Jammu And Kashmir High Court · (2015) CriLJ 4998 : (2015) 3 JKJ 91
High Courts14 Jul 2015Disposed off
Mohammad Shafi Khan Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 225
High Courts10 Jul 2015Dismissed
Mohammad Faheem Naqshbandi Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 227
High Courts09 Jul 2015Allowed
Amit Sharma Vs State of J&K and Others
Jammu And Kashmir High Court · (2015) 3 JKJ 678
High Courts03 Jul 2015Dismissed
Mohammad Hussain Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 410
Constitution of Jammu and Kashmir, 1956 - Section 103Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 27
High Courts12 Jun 2015Disposed off
Syed Gh. Nabi Kamili Vs J.K.P.C.C. Ltd.
Jammu And Kashmir High Court · (2016) 2 JKJ 353
Constitution of India, 1950 - Article 14, Article 21
High Courts01 Jun 2015Dismissed
Ab. Rashid (Dr.) Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 691
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 27
High Courts01 Jun 2015Dismissed
New India Assurance Company Vs Mohd. Akram Bhat
Jammu And Kashmir High Court · (2016) 2 JKJ 12
High Courts29 May 2015Disposed Off
Arun Kumar Vs State and Others
Jammu And Kashmir High Court · (2015) 4 JKJ 185 : (2015) LabIC 3946
High Courts18 May 2015Disposed off
Mohammad Maqbool Malla Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 782
Lambardari Act, 1972 - Section 6Lambardari Rules, 1980 - Rule 14
High Courts14 May 2015Allowed
Subash Chand Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 59
Passengers Taxation Act, 1963 - Section 3
High Courts12 May 2015Dismissed
Atta Mohd. Katoch Vs J&K Special Tribunal
Jammu And Kashmir High Court · (2016) 4 JKJ 1
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 21, Section 6
High Courts29 Apr 2015Allowed
Sunil Kumar Sharma Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 73
Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 5Pension Regulations for Army, 1961 - Regulation 173
High Courts23 Apr 2015Dismissed
Sanjay Kumar Gupta Vs State of J & K
Jammu And Kashmir High Court · (2015) 2 SriLJ 666