High Courts31 Dec 2014Allowed
Aijaz Ahmad Ahangar Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 305
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 306 of 610
High Courts31 Dec 2014Dismissed
Anwar Hussain Wani and Others Vs State and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 85
High Courts31 Dec 2014Allowed
Tariq Ahmad Sofi Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 287
High Courts31 Dec 2014Disposed off
Parveena Akhter and Others Vs S.K.I.M.S. and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 298
High Courts31 Dec 2014Allowed
Majid Ali and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 748
High Courts30 Dec 2014Disposed off
Sunil Kumar Gupta Vs State and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 501
High Courts30 Dec 2014
Bajaj Allianz General Insurance Co. ltd. Vs Pushpa Devi
Jammu And Kashmir High Court · (2015) 3 ACC 153 : (2015) 2 JKJ 403
Motor Vehicles Act, 1988 — Section 149, 149(2), 165, 166, 168
High Courts29 Dec 2014Dismissed
Shabir Hussain Vs JKEDI and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 353
High Courts29 Dec 2014Partly Allowed
Subesha Devi and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 343
High Courts29 Dec 2014Dismissed
Union of India Vs Sunil Kumar Singh
Jammu And Kashmir High Court · (2015) LabIC 2217
High Courts29 Dec 2014Allowed
Tarsem Kumar Arora and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 330
High Courts23 Dec 2014Disposed off
Ashraf Mir Vs State and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 278
High Courts19 Dec 2014
Director General, J&K Funds Organization Vs Kulsuma Bano and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 35
High Courts18 Dec 2014Dismissed
National Insurance Co. Ltd. Vs Makhan Lal Zijoo
Jammu And Kashmir High Court · (2015) 2 JKJ 392
High Courts18 Dec 2014Dismissed
Naresh Kumar Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 1
High Courts17 Dec 2014Dismissed
Board of Directors, JCCB Ltd. Vs Registrar Cooperative Societies and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 253
High Courts17 Dec 2014Allowed
Lal Chand and Others Vs Council of Scientific and Industrial Research and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 480
High Courts16 Dec 2014Dismissed
Divisional Manager, SFC Vs Sultan Parray and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 435
High Courts16 Dec 2014
Mushtaq Ahmad Bhat Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 23
High Courts16 Dec 2014
Mir Manzoor Gazanfar Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 27