High Courts15 Dec 2014
Ishfaq Ahmad Sofi Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 21
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 307 of 610
High Courts15 Dec 2014
Mukhtar Ahmad Mir Vs Ghulam Rasool Mir
Jammu And Kashmir High Court · (2014) 4 JKJ 33
High Courts12 Dec 2014Dismissed
State of JandK Vs Amresh Kumar and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 420
High Courts12 Dec 2014
Tanveer Saleem Dar Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 177
High Courts11 Dec 2014Dismissed
State Vs Sajad Ali Bhat
Jammu And Kashmir High Court · (2015) 1 JKJ 51
High Courts11 Dec 2014
Sheikh Mohd. Shafi and Others Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 411
High Courts11 Dec 2014Disposed off
State of JandK and Others Vs Geeta Sharma and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 5
High Courts11 Dec 2014Allowed
Syed Arifa and Others Vs State of JandK and Others
Jammu And Kashmir High Court · AIR 2015 JK 48 : (2015) 1 JKJ 95
High Courts11 Dec 2014Dismissed
Rakesh Khajuria and Others Vs State and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 8
High Courts11 Dec 2014Dismissed
United India Insurance Co. Ltd. Vs Ajay Kumar Sharma
Jammu And Kashmir High Court · (2015) 2 JKJ 409
High Courts11 Dec 2014
Bashir Ahmad Baqal and Others Vs State of JandK
Jammu And Kashmir High Court · (2015) 1 JKJ 351
High Courts10 Dec 2014Dismissed
Tarsem Lal Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 12
High Courts08 Dec 2014Dismissed
Gh. Hassan Lone Vs Chief Election Commission and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 138
High Courts08 Dec 2014Dismissed
Anwar Khan Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 36
High Courts04 Dec 2014Dismissed
Ashraf Mattoo Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 294
High Courts04 Dec 2014
Jagjeet Singh Vs United Insurance Co. and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 566
High Courts04 Dec 2014Dismissed
Shafi and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 232
High Courts04 Dec 2014Dismissed
Madan Lal Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 246
High Courts03 Dec 2014Disposed off
State of JandK and Others Vs Behari Lal Dhar
Jammu And Kashmir High Court · (2015) 1 JKJ 244
High Courts03 Dec 2014Allowed
Muhammad Maqbool Khosa and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 359 : (2015) LabIC 3825