High Courts09 Mar 2016Allowed
Surinder Singh Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 211 : (2017) 2 LLN 205
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 294 of 610
High Courts09 Mar 2016Dismissed
Oriental Insurance Co. Ltd. Vs Chand Rani
Jammu And Kashmir High Court · (2016) 4 JKJ 326
High Courts04 Mar 2016Allowed
Anil Sharma Vs Darshan Lal
Jammu And Kashmir High Court · (2016) 3 JKJ 327
Jammu and Kashmir Civil Procedure Code, 1977 - Order 22 Rule 4
High Courts04 Mar 2016Dismissed
Ab. Qayoom Wani Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 534
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts03 Mar 2016Disposed off
Vijay Kumar Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 282
Constitution of India, 1950 - Article 226
High Courts03 Mar 2016Dismissed
Commissioner of Customs and Central Excise, J&K Vs Suvi Cement Industries Pvt. Ltd.
Jammu And Kashmir High Court · (2016) 2 JKJ 713
High Courts03 Mar 2016Dismissed
M/s. Savvy Fashion Pvt. Ltd., Jammu Vs Hyundai Motor Ltd., Delhi and another
Jammu And Kashmir High Court · (2016) AIR(J&K) 73 : (2016) 3 JKJ 76
Jammu and Kashmir Consumer Protection Act, 1987 — Section 20
High Courts02 Mar 2016Allowed
J&K Board of Professional Entrance Examinations Vs Sovia Anand
Jammu And Kashmir High Court · (2016) 2 JKJ 478
High Courts02 Mar 2016Dismissed
Kuldeep Kumar Sharma Vs Nidhi Sharma
Jammu And Kashmir High Court · (2016) 4 JKJ 364
Jammu and Kashmir Hindu Marriage Act, 1980 - Section 12(1)(c), Section 12(2)(a)(i), Section 34, Section 5(b), Section 5(ii)(a)
High Courts02 Mar 2016Partly Allowed
Santosh Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2017) 153 FLR 3 : (2016) 3 JKJ 219 : (2016) 4 LLN 701
Jammu and Kashmir Civil Service Regulations, 1956 - Article 226
High Courts29 Feb 2016Dismissed
Union of India Vs Sudershan Kumar (Ex. Nk)
Jammu And Kashmir High Court · (2016) 3 JKJ 333
High Courts29 Feb 2016Allowed
Union of India Vs Amrik Singh
Jammu And Kashmir High Court · (2016) 3 JKJ 176
High Courts29 Feb 2016Allowed
Central Bank of India Vs Sunita Gupta
Jammu And Kashmir High Court · (2016) 3 JKJ 178
High Courts26 Feb 2016Dismissed
Kewal Kumar Vs Kewal Kumar
Jammu And Kashmir High Court · (2016) 3 JKJ 71
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19
High Courts26 Feb 2016Dismissed
Shabir Ahmed Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 252 : (2016) LIC 2875
High Courts26 Feb 2016Dismissed
Jasbir Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) CriLJ 3399 : (2016) 4 JKJ 169
High Courts26 Feb 2016Disposed Off
State Vs Sarwar Begum & others
Jammu And Kashmir High Court · (2016) AAC 1495 : (2016) 3 JKJ 533
High Courts25 Feb 2016Allowed
Mushtaq Ahmed Vs Farooq Ahmed
Jammu And Kashmir High Court · (2016) 3 JKJ 474
Ranbir Penal Code, 1989 - Section 268, Section 307, Section 561-A
High Courts25 Feb 2016Disposed Off
Chief General Manager Vs Karnail Singh
Jammu And Kashmir High Court · (2016) 3 JKJ 578 : (2016) 3 LLN 391
Central Civil Services (Pension) Rules, 1972 - Rule 14