High Courts28 Mar 2016Allowed
Kailash Nath Vs UOI
Jammu And Kashmir High Court · (2016) 3 JKJ 599
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 292 of 610
High Courts28 Mar 2016Disposed off
Mohd. Ishaaq Bhat Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 161
High Courts28 Mar 2016Dismissed
Manoj Kumar Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 509
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Dismissed
Parshotam Lal - Petitioner @HASH State and Others
Jammu And Kashmir High Court · (2016) CriLJ 4599 : (2016) 3 JKJ 321
Criminal Procedure Code, 1973 (CrPC) - Section 427, Section 428
High Courts28 Mar 2016Dismissed
Dr. Sonia Dogra - Appellant @HASH Arvind Kumar Langhay and Another
Jammu And Kashmir High Court · (2016) AIR(J&K) 140
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Section 151
High Courts28 Mar 2016Allowed
Abdul Gani Wani Vs State of J&K
Jammu And Kashmir High Court · (2016) LIC 3448 : (2016) 5 SLR 755
Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts28 Mar 2016Partly Allowed
National Insurance Co. Ltd. Vs Meenu Jain and Others
Jammu And Kashmir High Court · (2016) 2 ACC 837 : (2017) ACJ 642 : (2016) 4 JKJ 121 : (2016) 2 TAC 596
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts25 Mar 2016Disposed Off
Zohra Banoo Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 291 : (2016) LIC 2840
High Courts22 Mar 2016Dismissed
Zaffar-ul-Islam Parray Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 688
Compassionate Appointment Rules, 1994 - Rule 3Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Allowed
Iqbal Ahmad Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 394
Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Disposed off
Ajit Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 565
Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103Police Rules, 1960 - Rule 359
High Courts22 Mar 2016Disposed off
Central Institute of Temperature Vs S. Daleep Singh
Jammu And Kashmir High Court · (2016) 2 JKJ 464
Workmens Compensation Act, 1923 - Section 12, Section 30, Section 4-A
High Courts18 Mar 2016Disposed Off
Rakesh Razdan Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 29
High Courts18 Mar 2016Dismissed
Adil Gaffar Beigh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 526
Constitution of India, 1950 - Article 226Jammu and Kashmir Criminal Procedure Code, 1989 - Section 133, Section 17-B, Section 435
High Courts18 Mar 2016Allowed
Gh. Hassan Teeli Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 476
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 8Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3
High Courts17 Mar 2016Disposed Off
B.R. Manhas Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 549
Constitution of India, 1950 - Article 226
High Courts17 Mar 2016Disposed off
Disabled Welfare Association Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 267 : (2017) 1 LLN 159
High Courts17 Mar 2016Partly Allowed
Mukesh Gupta Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 78
Arms Act, 1959 - Section 27, Section 7Ranbir Penal Code, 1989 - Section 307, Section 323, Section 34, Section 452
High Courts17 Mar 2016Dismissed
Rajni Jamwal Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 175
High Courts17 Mar 2016Dismissed
Ravail Chand Vs State Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 570
Jammu and Kashmir Land Acquisition Act, 1990 - Section 18