High Courts05 Apr 2016Dismissed
Ashok Kumar Vs Mohd. Yousuf Malik
Jammu And Kashmir High Court · (2016) AIR(J&K) 104 : (2016) 3 JKJ 369
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 291 of 610
High Courts05 Apr 2016Dismissed
M/s Samrat Surgicals Pvt. Ltd. Vs State and Others
Jammu And Kashmir High Court · (2016) AIR(J&K) 74 : (2016) 3 JKJ 356 : (2016) 6 RAJ 656
Constitution of India, 1950 — Article 14Jammu and Kashmir Constitution Act, 1996 — Section 25
High Courts04 Apr 2016Dismissed
Shameem Ahmad Shameem Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 773
Constitution of India, 1950 - Article 226Excise and Sales Tax Recruitment Rules, 1991 - Rule 5
High Courts01 Apr 2016Partly Allowed
Hitesh Kumar Choudhary Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 488
Jammu and Kashmir Combined Competitive Examination Rules, 2008 - Rule 10, Rule 2(f)
High Courts31 Mar 2016Disposed off
Santosh Kumari Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 189
Constitution of India, 1950 - Article 226
High Courts31 Mar 2016Disposed off
Jagdev Singh Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 774
Flag Code of India, 2002 - Section 8 Part 3
High Courts31 Mar 2016Allowed
Janko Devi Vs Chief Electoral Officer
Jammu And Kashmir High Court · (2016) 4 JKJ 547
Jammu and Kashmir Panchayati Raj Act, 1989 - Section 36, Section 5Panchayati Raj Rules, 1996 - Rule 10, Rule 11, Rule 12, Rule 13, Rule 14, Rule 3, Rule 9, Rule 9-A, Rule 9-B, Rule 9-C
High Courts31 Mar 2016Disposed off
Mohd. Maqbool Rather Vs Hamid Rauf Ganai
Jammu And Kashmir High Court · (2016) 2 JKJ 460
High Courts31 Mar 2016Dismissed
Pawan Kumar Dubey Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 191
Constitution of India, 1950 - Article 226
High Courts31 Mar 2016Allowed
State Vs Mohd Hafiz Wani
Jammu And Kashmir High Court · (2016) 2 Crimes 318 : (2016) 3 JKJ 730 : (2016) 5 RCRCriminal 741
Jammu and Kashmir Prevention of Corruption Act, 2006 — Section 5(1)(c)
High Courts30 Mar 2016Disposed off
Jagdish Chander Vs Service Selection Board
Jammu And Kashmir High Court · (2016) 2 JKJ 558
Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts30 Mar 2016Dismissed
State of J&K Vs Lalit Kumar Sharma
Jammu And Kashmir High Court · (2016) 3 JKJ 25
High Courts30 Mar 2016Allowed
Mushtaq Ahmad Reshi Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 396
High Courts29 Mar 2016Dismissed
State of J&K Vs Govt. Handloom Silk Weaving Factory
Jammu And Kashmir High Court · (2016) 2 JKJ 795
Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961 - Section 12
High Courts29 Mar 2016Dismissed
Ravi Kumar - Appellant @HASH Shashi Kumar
Jammu And Kashmir High Court · (2016) AIRCC 3076 : (2016) 3 JKJ 732 : (2016) 2 RCRRent 618
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 - Section 11
High Courts29 Mar 2016Dismissed
Nek Rak Gupta Vs J. & K. State Forest Corporation, Srinagar
Jammu And Kashmir High Court · (2016) AIR(J&K) 120 : (2016) 3 JKJ 721
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 8
High Courts29 Mar 2016Dismissed
M/s. Reen Corporation Vs M/s. Leighton Welspun Contractors Pvt. Ltd.
Jammu And Kashmir High Court · (2016) AIR(J&K) 115 : (2016) 3 JKJ 63
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11(6), 8
High Courts29 Mar 2016Dismissed
State Vs Mohinder Pal and Others
Jammu And Kashmir High Court · (2016) 2 Crimes 322 : (2016) 3 JKJ 138
Criminal Procedure Code, 1973 (CrPC) — Section 378Ranbir Penal Code, 1989 — Section 302, 34
High Courts28 Mar 2016Allowed
Parvaiz Ahmad Khan Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 675
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Dismissed
Jahangeer Ahmad Khan Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 468
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, Section 8Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3