High Courts25 Apr 2016Dismissed
Naseer Ahmad Pandit Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 592
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 289 of 610
High Courts25 Apr 2016Disposed off
Zahoor Hussain Vs University of Kashmir
Jammu And Kashmir High Court · (2016) 2 JKJ 638
High Courts25 Apr 2016Dismissed
Manzoor Hussain Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 331
Jammu and Kashmir Civil Procedure Code, 1977 - Order 2 Rule 3
High Courts25 Apr 2016Disposed Off
Mohammad Akbar Vs State of J. & K.
Jammu And Kashmir High Court · (2016) 3 JKJ 287 : (2016) LIC 3320
Jammu and Kashmir Police Act, 1983 — Section 43Jammu and Kashmir Police Rules, 1960 — Rule 359
High Courts22 Apr 2016Disposed off
Nazir Hussain Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 451
Requisition and Acquisition of Immovable Property Rules, 1969 - Rule 9, Section 22
High Courts22 Apr 2016Dismissed
Ranjit Singh Vs State through VOJ
Jammu And Kashmir High Court · (2016) 4 JKJ 13
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 540, Section 561-AJammu and Kashmir Prevention of Corruption Act, 2006 - Section 5(2)Ranbir Penal Code, 1989 - Section 161
High Courts22 Apr 2016Allowed
Sushma Devi Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 390
Constitution of India, 1950 - Article 14, Article 226
High Courts21 Apr 2016Disposed off
Mahesh Kumar Raina Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 669
Constitution of India, 1950 - Article 226Jammu and Kashmir Control of Building Operations Act, 1988 - Section 7, Section 8
High Courts21 Apr 2016Allowed
Kamal Kishore Sharma Vs National Bank for Agricultural & Rural Development
Jammu And Kashmir High Court · (2017) 153 FLR 7 : (2016) 3 JKJ 33 : (2016) 4 LLN 706
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Dismissed
Kamla Devi Vs Oriental Insurance Company Ltd.
Jammu And Kashmir High Court · (2017) AAC 625 : (2016) 3 JKJ 335
Motor Vehicles Act, 1988 - Section 146, Section 147
High Courts20 Apr 2016Disposed off
Arjun Katal Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 702
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561ARanbir Penal Code, 1989 - Section 304B, Section 306, Section 498A
High Courts20 Apr 2016Dismissed
Manzoor Ahmad Bhat Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 295
Constitution of India, 1950 - Article 227
High Courts18 Apr 2016Disposed Off
Vivek Khajuria Vs Wachaspati
Jammu And Kashmir High Court · (2016) 3 JKJ 470
Constitution of India, 1950 - Article 226, Article 227
High Courts18 Apr 2016Allowed
Sagar Chand Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 462
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Allowed
State and Anr. Vs Tanveer Iqbal
Jammu And Kashmir High Court · (2016) 3 JKJ 431
Jammu and Kashmir Administrative Service Rules, 2008 - Rule 15(4)(i)Letters Patent Appeal - Clause 12
High Courts18 Apr 2016Dismissed
Oriental Insurance Co. Ltd. Vs Chanchal Sharma
Jammu And Kashmir High Court · (2016) 3 JKJ 343
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts18 Apr 2016Allowed
National India Construction Co. Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 199
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Disposed Off
Union of India Vs Ravinder Singh Tewatia
Jammu And Kashmir High Court · (2016) CriLJ 4437 : (2017) 1 Crimes 114 : (2016) 2 JKJ 496
Army Act, 1950 — Section 120, 125, 69Constitution of India, 1950 — Article 226Ranbir Penal Code, 1989 — Section 376
High Courts18 Apr 2016Dismissed
M/s. S.L. Telecom Vs Jammu and Kashmir Bank Ltd.
Jammu And Kashmir High Court · (2016) AIR(J&K) 121
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2Constitution of Jammu and Kashmir, 1956 — Section 104
High Courts16 Apr 2016Disposed off
Muhammad Yousuf Allai Vs Javaid Ahmad Geelani
Jammu And Kashmir High Court · (2016) 4 JKJ 425
Civil Procedure Code, 1908 (CPC) - Section 11