High Courts19 May 2016Dismissed
Shehzad Akhter Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 148
Jammu and Kashmir Combined Competitive Examination Rules, 2008 - Rule 10, Rule 9
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 287 of 610
High Courts18 May 2016Disposed off
Bashir Ahmad Khan Vs Union of India
Jammu And Kashmir High Court · (2016) 4 JKJ 352
High Courts18 May 2016Dismissed
Dayawanti Vs Financial Commissioner J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 455
Standing Order No. 22 - Rule 7, Section 13
High Courts17 May 2016Dismissed
M/s. Shashi Transport Company Vs National Hydroelectric Power Corporation Ltd.
Jammu And Kashmir High Court · (2016) AIR(J&K) 158 : (2016) 3 JKJ 111
Constitution of India, 1950 - Article 14
High Courts16 May 2016Disposed Off
Jaffar Hussain Bhat Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 742
Army Act, 1950 - Section 26Constitution of India, 1950 - Article 226
High Courts14 May 2016Dismissed
Ramavision Ltd. Vs S. Trivender Singh
Jammu And Kashmir High Court · (2016) 4 JKJ 27
Jammu and Kashmir Civil Procedure Code, 1977 - Order 7 Rule 10, Order 7 Rule 11
High Courts14 May 2016Dismissed
State of J&K Vs Khursheed Ahmad Naqeeb
Jammu And Kashmir High Court · (2016) 4 JKJ 129
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 540
High Courts12 May 2016Allowed
Shahsi Frabha Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 248
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Service Regulations, 1956 - Regulation 171-A
High Courts12 May 2016Disposed off
Masarat Hussain Rather Vs Srinagar Municipal Corporation
Jammu And Kashmir High Court · (2016) 4 JKJ 150
High Courts12 May 2016Allowed
Umar Mushtaq Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 106
Jammu and Kashmir Public Safety Act, 1978 - Section 8
High Courts12 May 2016Dismissed
Oriental Insurance Company Ltd. Vs Faquir Chand
Jammu And Kashmir High Court · (2016) 3 JKJ 417
Motor Vehicles Act, 1988 - Section 163-A
High Courts12 May 2016Dismissed
M/s. Brawn Laboratories Ltd. - Petitioner @HASH State and Others
Jammu And Kashmir High Court · (2016) 4 Crimes 587 : (2016) 3 JKJ 131
Drugs and Cosmetics Act, 1940 - Section 18(a)(i), Section 25, Section 27, Section 5AJammu and Kashmir Criminal Procedure Code, 1989 - Section 561-A
High Courts10 May 2016Dismissed
Balkrishan Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 739
Constitution of India, 1950 - Article 226Jammu and Kashmir Land Acquisition Act, 1990 - Section 4, Section 5
High Courts10 May 2016Allowed
Mohd. Ayoub Sheikh Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 103
Jammu and Kashmir Public Safety Act, 1978 - Section 8
High Courts10 May 2016Dismissed
Bajaz Allianz General Insurance Company Ltd. Vs Shahida Begum
Jammu And Kashmir High Court · (2016) AIR(J&K) 132 : (2016) 4 JKJ 276
Insurance Regulatory and Development Authority Act, 1999 — Section 3(1)
High Courts09 May 2016Disposed off
Mushtaq Ahmad Purra Vs Gh. Qadir Lone
Jammu And Kashmir High Court · (2016) 4 JKJ 24
Specific Relief Act, 1963 - Section 37, Section 38
High Courts07 May 2016Disposed off
Balwant Singh and Sons Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 585
Jammu and Kashmir Arbitration and Conciliation Act, 2002 - Section 30, Section 33
High Courts06 May 2016Dismissed
Vijay Kumar Sharma and Others - Petitioners @HASH Financial Commissioner, Revenue and Others
Jammu And Kashmir High Court · (2016) AIRCC 3080 : (2016) 3 JKJ 751
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts06 May 2016Dismissed
Ashwani Suri - Appellant @HASH State and Others
Jammu And Kashmir High Court · (2016) 3 JKJ 745 : (2016) LIC 4521
Constitution of India, 1950 - Article 226Payment of Wages Act, 1936 - Section 3
High Courts04 May 2016Dismissed
Sunil Kumar Raina Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 671
Constitution of India, 1950 - Article 226