High Courts27 Jun 2016Dismissed
Rahul Gupta Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 133
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 435, Section 497-A, Section 498Ranbir Penal Code, 1989 - Section 376
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 286 of 610
High Courts08 Jun 2016Disposed Off
Dr. Mir Zaffar Aman Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2017) 1 ESC 456 : (2017) 3 SCT 302
Constitution of India, 1950 - Article 309Constitution of Jammu and Kashmir, 1956 - Section 124Jammu and Kashmir Civil Service Regulations, 1956 - Article 163, Section 128, Section 203
High Courts06 Jun 2016Allowed
Parmeet Singh Vs First Additional Munsiff, Forest Magistrate, Jammu
Jammu And Kashmir High Court · (2016) 4 JKJ 237
Constitution of Jammu and Kashmir, 1956 - Section 104Jammu and Kashmir Civil Procedure Code, 1977 - Order 8 Rule 9
High Courts06 Jun 2016Allowed
Saien Vs Union of India
Jammu And Kashmir High Court · (2017) AIR(J&K) 12
Hindu Minority and Guardianship Act, 1956 - Section 6Passports Act, 1920 - Section 5
High Courts04 Jun 2016Dismissed
Union of India Vs D. Khosla
Jammu And Kashmir High Court · (2016) 3 JKJ 446
Arbitration Act, 1940 - Section 30, Section 33Jammu and Kashmir Civil Procedure Code, 1977 - Order 41 Rule 1
High Courts04 Jun 2016Disposed Off
S.K. Puri Vs Vinod Bhalla
Jammu And Kashmir High Court · (2016) 3 JKJ 558
High Courts03 Jun 2016Dismissed
Ajeet Kumar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 123
High Courts01 Jun 2016Dismissed
Farooq Ahmad Band and Others - Appellants/Petitioner @HASH State of Jammu and Kashmir and Others /Applicant
Jammu And Kashmir High Court · (2016) AIRCC 2943
Constitution of India, 1950 - Article 19(1)(f)Jammu and Kashmir Land Acquisition Act, 1938 - Section 4, Section 5
High Courts31 May 2016Disposed Off
Mohammad Akbar Shah Vs State
Jammu And Kashmir High Court · (2017) AIR(J&K) 14
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 42(1)
High Courts28 May 2016Allowed
Anil Kumar Sharma Vs Union of India and
Jammu And Kashmir High Court · (2016) LIC 3178
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
High Courts27 May 2016Allowed
Showkat Ahmad Rather Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 127
Ranbir Penal Code, 1989 - Section 498
High Courts25 May 2016Dismissed
Jyoti Saroop Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 303
Constitution of India, 1950 - Article 226
High Courts25 May 2016Disposed off
Tariq Ahmad Rather Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 153
Victim Compensation Scheme, 2013 - Para 3
High Courts25 May 2016Partly Allowed
National Insurance Co. Ltd. Vs Pinki
Jammu And Kashmir High Court · (2016) 4 JKJ 375
Motor Vehicles Act, 1988 - Section 140, Section 166, Section 173
High Courts25 May 2016Allowed
Khurshid Ahmad Dar and Ors. Vs J. & K. Public Services Commission and Ors.
Jammu And Kashmir High Court · (2016) LIC 2643
Constitution of India, 1950 - Article 14, 16Constitution of Jammu and Kashmir, 1956 - Section 124Jammu and Kashmir Civil Services (Judicial) Recruitment Rules, 1967 - Rule 4
High Courts24 May 2016Allowed
Sultan Mir Vs State of J&K
Jammu And Kashmir High Court · (2017) AIR(J&K) 9 : (2016) 4 JKJ 7
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 274, Section 561-AJammu and Kashmir Evidence Act, 1977 - Section 65-BRanbir Penal Code, 1989 - Section 120-B, Section 147, Section 148, Section 302, Section 447
High Courts24 May 2016Disposed off
Syed Khurshid Ahmad (Dr.) Vs Union of India
Jammu And Kashmir High Court · (2016) 4 JKJ 294
High Courts24 May 2016Disposed Off
Peer Mushtaq Ahmed Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 155
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 498Jammu and Kashmir Prevention of Corruption Act, 2006 - Section 5Ranbir Penal Code, 1989 - Section 120-B, Section 201, Section 406, Section 420
High Courts24 May 2016Dismissed
Shahid Hussain Wani Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 15
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561A
High Courts20 May 2016Dismissed
Medians Vs Union of India
Jammu And Kashmir High Court · (2017) AIR(J&K) 54 : (2016) 3 JKJ 365
Constitution of India, 1950 - Article 226