High Courts02 May 2016Dismissed
Santosh Kumari Vs J&K SSB
Jammu And Kashmir High Court · (2016) 3 JKJ 205
Jammu and Kashmir Civil Procedure Code, 1977 - Order 47 Rule 1
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 288 of 610
High Courts02 May 2016Disposed off
Narinder Kumar Vs Ravinder Kumar Mathur
Jammu And Kashmir High Court · (2016) 2 JKJ 482
High Courts02 May 2016Allowed
Farooq Ahmad Itoo Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 22
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 337(4)Jammu and Kashmir Prevention of Corruption Act, 2006 - Section 5(1)(d), Section 5(2)Ranbir Penal Code, 1989 - Section 120-B, Section 201, Section 406, Section 420
High Courts30 Apr 2016Allowed
Shamim Ahmed Vs Ashiya Begum
Jammu And Kashmir High Court · (2016) 3 JKJ 128
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 100, Section 561-A
High Courts29 Apr 2016Allowed
Rajinder Kumar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 413
Constitution of India, 1950 - Article 226
High Courts29 Apr 2016Disposed off
Hari Om (Prof.) Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 264
Constitution of India, 1950 - Article 226
High Courts29 Apr 2016Allowed
Farooq Ahmad Dar Vs J&K State Road Transport Corporation
Jammu And Kashmir High Court · (2016) 3 JKJ 300
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Disposed Off
Gh. Mohd. Changa Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 748
Constitution of India, 1950 - Article 226, Article 226Jammu and Kashmir Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sale) Act, 1997 - Section 2(b), Section 7
High Courts28 Apr 2016Disposed Off
National Insurance Co. Ltd. Vs Lajo Devi
Jammu And Kashmir High Court · (2017) AAC 480
Motor Vehicles Act, 1988 - Section 167Workmens Compensation Act, 1923 - Section 19
High Courts28 Apr 2016Dismissed
State of J&K Vs Rakesh Kumar
Jammu And Kashmir High Court · (2016) 3 JKJ 172
High Courts28 Apr 2016Disposed off
Meenakshi Salathia Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 261
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Disposed Off
H.R. Sharma (Dr.) Vs Commissioner/Secretary Housing and Urban Development
Jammu And Kashmir High Court · (2016) 3 JKJ 545
Municipal Act, 2000 - Section 14
High Courts27 Apr 2016Partly Allowed
Brij Mohan Gupta Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 245 : (2017) 2 LLN 203
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)
High Courts27 Apr 2016Dismissed
Nazir Ahmad Dalal Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 506
Constitution of India, 1950 - Article 14, Article 21, Article 226Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts26 Apr 2016Allowed
State of J&K Vs Mohd. Taj
Jammu And Kashmir High Court · (2016) 3 JKJ 277
High Courts26 Apr 2016Dismissed
State of J&K Vs Balbir Singh
Jammu And Kashmir High Court · (2016) 3 JKJ 186
Police Rules, 1960 - Rule 338
High Courts26 Apr 2016Dismissed
Imtiaz Ahmad Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 379
Ranbir Penal Code, 1989 - Section 120-B, Section 302, Section 363, Section 364
High Courts26 Apr 2016Disposed off
Zeenat Masih Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 699
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561ARanbir Penal Code, 1989 - Section 429
High Courts26 Apr 2016Allowed
Sham Lal Vaid - Petitioner @HASH State of J and K and Others
Jammu And Kashmir High Court · (2016) 4 Crimes 563 : (2016) 3 JKJ 315
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-ARanbir Penal Code, 1989 - Section 420, Section 468, Section 471
High Courts25 Apr 2016Allowed
United India Ins. Co. Ltd. Vs Pushpa Devi
Jammu And Kashmir High Court · (2017) AAC 285
Motor Vehicles Act, 1988 - Section 147