High Courts17 Mar 2016Disposed Off
Ravinder Kumar Sharma Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) AIR(J&K) 98 : (2016) 3 KLT 99
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 293 of 610
High Courts17 Mar 2016Allowed
State of Jammu and Kashmir Vs M/s R.B. Jodha Mal & Co.(Pvt) Ltd.
Jammu And Kashmir High Court · (2016) AIRCC 1961 : (2016) 3 JKJ 166
Jammu and Kashmir Forest Act, 1987 - Section 52, 52B
High Courts16 Mar 2016Dismissed
Union of India Vs Ex. Naik. Ranjit Singh
Jammu And Kashmir High Court · (2016) 3 JKJ 114
Constitution of India, 1950 - Article 21Pension Regulations for Army, 1961 - Rule 173Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 47
High Courts16 Mar 2016Disposed off
Gh. Hassan Sheikh Vs Punjab National Bank
Jammu And Kashmir High Court · (2016) 2 JKJ 466
High Courts16 Mar 2016Dismissed
Commissioner of Income Tax, Panama Chowk, Jammu Vs Jai Beverages Pvt. Ltd.
Jammu And Kashmir High Court · (2016) 2 JKJ 764
Income Tax Act, 1961 - Section 194(1), Section 221(1)
High Courts16 Mar 2016Allowed
Mst. Zahida Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 677
Constitution of India, 1950 - Article 226
High Courts16 Mar 2016Allowed
Hari Chand Memorial Ett Institute Kathua Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 793
High Courts16 Mar 2016Allowed
Madan Lal Aggarwal Vs Administrator, Jammu Municipality
Jammu And Kashmir High Court · (2016) 2 JKJ 785
Jammu and Kashmir Municipal Act, 2000 - Section 229(3)
High Courts16 Mar 2016Dismissed
Jammu and Kashmir Bank Ltd. Vs Tania Jamwal
Jammu And Kashmir High Court · (2016) AIR(J&K) 114 : (2016) 2 JKJ 778
High Courts15 Mar 2016Dismissed
Commissioner of Income Tax Vs Tawi Educational Trust
Jammu And Kashmir High Court · (2016) 2 JKJ 783
Income Tax Act, 1961 - Section 12AA, Section 80O
High Courts15 Mar 2016Dismissed
State of J&K Vs J.S. Modi
Jammu And Kashmir High Court · (2016) 3 JKJ 154
Jammu and Kashmir Prevention of Corruption Act, 2006 - Section 5(2)Ranbir Penal Code, 1989 - Section 120-B, Section 201, Section 409, Section 419, Section 420, Section 467, Section 468, Section 471, Section 477-A
High Courts11 Mar 2016Disposed Off
Rakesh Constructions Vs University of Jammu
Jammu And Kashmir High Court · (2016) 3 JKJ 757
Constitution of India, 1950 - Article 226
High Courts11 Mar 2016Allowed
Liaqat Ali Dar Vs Munir Ahmed
Jammu And Kashmir High Court · (2016) 3 JKJ 134
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts11 Mar 2016Disposed off
Pritam Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 769
High Courts11 Mar 2016Allowed
M. Kathiresan (Major) Vs Govt. of India
Jammu And Kashmir High Court · (2016) 3 JKJ 209
Constitution of India, 1950 - Article 226
High Courts11 Mar 2016Dismissed
Chander Parkash Vs Election Commission of India
Jammu And Kashmir High Court · (2016) 3 JKJ 41
Jammu and Kashmir Representation of the People Act, 1957 - Section 89, Section 90, Section 91, Section 94
High Courts10 Mar 2016Allowed
Charan Dass Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 257
Constitution of India, 1950 - Article 226
High Courts10 Mar 2016Disposed off
Ashiq Hussain Farash Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 288
High Courts09 Mar 2016Dismissed
Bujo Devi Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 467
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 4, Section 7
High Courts09 Mar 2016Allowed
Biocon Ltd. Vs Union of India
Jammu And Kashmir High Court · (2016) 4 JKJ 251
Drugs and Cosmetics Act, 1940 - Section 18(a)(i), Section 18-A, Section 27(d)Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-A