COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,197 judgments · page 270 of 610

High Courts02 Feb 2018Disposed Off

Ghulam Rasool Mir Vs State of J&K

Jammu And Kashmir High Court · (2018) 02 J&K CK 0023

Code of Criminal Procedure, 1973, Section 561A -Ranbir Penal Code, 1860, - Section 120B, Section 420, Section 468, Section 471, Section 467, Section 419

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High Courts02 Feb 2018Allowed

Veena Kumari Vs State of J&K and others

Jammu And Kashmir High Court · (2018) 02 J&K CK 0004

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High Courts02 Feb 2018

T. Vijayachandran Nair Vs Union of India and others

Jammu And Kashmir High Court · (2018) 02 J&K CK 0003

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High Courts01 Feb 2018Disposed Off

Mst. Zareefa Begum & Anr. Vs Ghulam Mohidin Kumar

Jammu And Kashmir High Court · (2018) 02 J&K CK 0024

Code of Criminal Procedure, 1973, Section 488

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High Courts01 Feb 2018Dismissed

Parvaiz Ahmad Chisti Vs State through Police Station Parimpora

Jammu And Kashmir High Court · (2018) 02 J&K CK 0016

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCode of Criminal

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High Courts01 Feb 2018Disposed Off

Dr. Aniece Choudhary Vs State of J&K and others

Jammu And Kashmir High Court · (2018) 02 J&K CK 0015

Jammu and Kashmir Medical Education (Gazetted) Service Recruitment Rules, 1979, Rule 8

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High Courts01 Feb 2018Allowed

Wasim Ahmed Vs State of J&K

Jammu And Kashmir High Court · (2018) 02 J&K CK 0014

Code of Criminal Procedure, 1973, Section 342, Section 174 - Power to order costs - Police to enquire and report on suicide, etcEvidence Act, 1872, Se

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High Courts01 Feb 2018Disposed Off

Mohammad Yousuf Bhat Vs State of JK and others

Jammu And Kashmir High Court · (2018) 02 J&K CK 0012

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High Courts01 Feb 2018Dismissed

Abdul Khaliq Dar Vs State of J&K and others.

Jammu And Kashmir High Court · (2018) 02 J&K CK 0010

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High Courts01 Feb 2018

Geeta Devi and others Vs State of J&K and ors

Jammu And Kashmir High Court · (2018) 02 J&K CK 0009

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High Courts30 Jan 2018Disposed Off

Abdul Rashid Vs State and ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0010

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High Courts30 Jan 2018

Pawan Singh Vs Ravi Singh and Ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0009

Constitution of Jammu and Kashmir, Section 104

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High Courts30 Jan 2018Disposed Off

Shivani Bhardwaj and ors Vs University of Jammu and Ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0007

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High Courts30 Jan 2018Disposed Off

Shafkat Iqbal and Ors Vs State and Ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0004

Constitution of India, Article 226 -Constitution of Jammu and Kashmir, Section 103

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High Courts29 Jan 2018Disposed Off

New India Assurance Co. Ltd Vs Razia Begum & ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0024

Motor Vehicles Act, 1988, Section 173, Section 173, Section 166, Section 166, Section 140, Section 140 -

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High Courts29 Jan 2018Dismissed

Oriental Insurance Company Vs Arun Kumar Gupta & ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0023

Constitution of India, Article 227 -Constitution of Jammu and Kashmir, Section 104 -Jammu and Kashmir Consumer Protection Act, 1987, Section 10

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High Courts29 Jan 2018

M/s Sehkari Bhandar Co-op. Consumer Stores Ltd Vs Union of India & Ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0022

Constitution of India, Article 226 - Power of High Courts to Issue certain writsRight to Information Act, 2005, Section 19, Section 23,

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High Courts29 Jan 2018Allowed

Smt. Vijay Laxmi Vs State of J&K and others.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0020

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High Courts29 Jan 2018Disposed Off

Ashish Sharma and anr Vs State of J&K and ors.

Jammu And Kashmir High Court · (2018) 01 J&K CK 0018

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High Courts29 Jan 2018

Vijay Kumar Sharma Vs State of J&K and others

Jammu And Kashmir High Court · (2018) 01 J&K CK 0015

Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956, Rule 10, Rule 4, Rule 24, Rule 5 -Jammu and Kashmir High Court Rules, 1999, Rule 138(3)

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