High Courts07 Feb 2018Dismissed
Khalil Ullah Vs State of J&K and Others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0046
Constitution of India, Article 141 - Law declared by Supreme Court to be binding on all courts
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 269 of 610
High Courts07 Feb 2018
Narinder Khajuria & ors Vs Gazzanfer Hussain & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0042
High Courts07 Feb 2018Dismissed
J&K SRTC and Another Vs All J&K Works Union
Jammu And Kashmir High Court · (2018) 02 J&K CK 0041
Constitution of India, Article 215, Section 94 -Jammu and Kashmir Contempt of Courts Act, 1997, Section 19
High Courts07 Feb 2018Dismissed
M/S Trust House Constructions Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0040
Arbitration and Conciliation Act, 1996, Section 11 - Appointment of arbitrators
High Courts06 Feb 2018Disposed Off
Shabaz Alam & anr Vs State & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0045
High Courts06 Feb 2018Disposed Off
Madan Lal & ors Vs State & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0044
High Courts06 Feb 2018Disposed Off
Tirath Ram and anr Vs State
Jammu And Kashmir High Court · (2018) 02 J&K CK 0039
High Courts06 Feb 2018Allowed
Reliance General Insurance Co. Ltd. Vs Nazir Ahmed Khan
Jammu And Kashmir High Court · (2018) 02 J&K CK 0038
High Courts06 Feb 2018Disposed Off
Ayesha & Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0037
Code of Criminal Procedure, 1973, Section 561A -Ranbir Penal Code, 1860, Section 366
High Courts06 Feb 2018Partly Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Ghulam Mohammad Thoker and others.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0036
High Courts06 Feb 2018
Sudesh Kumari & ors Vs State & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0035
High Courts05 Feb 2018
Ghulam Rasool Bhat Vs Ali Mohammad Kadoo
Jammu And Kashmir High Court · (2018) 02 J&K CK 0034
Code of Civil Procedure, 1908, Section 151, Section 148, Order 8Rule 1 -Constitution of Jammu and Kashmir, Section 104, Section 103
High Courts05 Feb 2018Disposed Off
Dr. Indu Kaul Vs State & others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0033
Prevention of Corruption Act, 1988, Section 5(2) -Ranbir Penal Code, 1860, - Section 420, Section 468, Section 471, Section 467, Section 201, Section 120-B -Jammu and Kashmir Civil Services Regulat
High Courts05 Feb 2018Disposed Off
Rakesh Kumar Vs M.K.Bandhari and ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0032
High Courts05 Feb 2018Disposed Off
M/s Shivalik Foods Vs Union of India and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0031
Jammu and Kashmir Arbitration and Conciliation Act, 1997, Section 33, Section 34, Section 28(3), Section 34(2)(IV)
High Courts05 Feb 2018Disposed Off
Mst. Zaina Begum and another. Vs State of J&K and others.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0030
Constitution of India, Article 21, Article 226 - Amendment of the Schedule - Power of High Courts to Issue certain writs
High Courts05 Feb 2018Allowed
State Vs Iqbal Singh alias Rinku and anr
Jammu And Kashmir High Court · (2018) 02 J&K CK 0029
Code of Criminal Procedure, 1973, Section 164-A
High Courts02 Feb 2018Dismissed
Chaman Lal Vs Union of India and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0028
Central Civil Services (Pension) Rules, 1972, Rule 41, Rule 31, Rule 49, Rule 38, Rule 35,
High Courts02 Feb 2018
Varun Arora Vs Jyoti Arora
Jammu And Kashmir High Court · (2018) 02 J&K CK 0027
Guardians and Wards Act, 1890, Section 25, Section 25 -Constitution of Jammu and Kashmir, Section 104
High Courts02 Feb 2018Allowed
M.K.Raina Vs State and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0026
General Provident Fund Rules Svt, 1981, Rule 20