High Courts02 Mar 2018Disposed Of
SAROJ KUMARI DOGRA Vs STATE OF JAMMU & KASHMIR & OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0047
Jammu and Kashmir Civil Service Regulations — Article 163, 203
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 267 of 610
High Courts02 Mar 2018Dismissed
DR. GH. MOHI-UD-DIN GANAI Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0046
Jammu and Kashmir Administrative Rules, 1979 — Rule 5, 5(1)(c), 5(3)(b)Jammu and Kashmir Administrative Rules, 2008 — Rule 8
High Courts02 Mar 2018Dismissed
JAGBIR SINGH Vs PARAMJEET KOUR
Jammu And Kashmir High Court · (2018) 03 J&K CK 0045
Code of Criminal Procedure, 1973 — Section 561AJammu & Kashmir Protection of Women from Domestic Violence Act, 2010 — Section 12
High Courts23 Feb 2018Dismissed
SHAHID NAZIR Vs STATE OF JAMMU & KASHMIR AND ORS
Jammu And Kashmir High Court · (2018) 02 J&K CK 0067
Jammu and Kashmir Civil Services(Decentralization and Recruitment) Act, 2010 — Section 13, 15Jammu and Kashmir Civil Service (Decentralization of Recruitment) Rules of 2010 — Rule 15, 14
High Courts23 Feb 2018Dismissed
ZAKIR HUSSAIN Vs STATE OF JAMMU & KASHMIR .
Jammu And Kashmir High Court · (2018) 02 J&K CK 0063
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 363, 376Code of Criminal Procedure, 1973 — Section 173, 497C
High Courts23 Feb 2018Dismissed
SUNIL KUMAR Vs STATE THROUGH P/S MIRAN SAHIB, JAMMU
Jammu And Kashmir High Court · (2018) 02 J&K CK 0062
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37
High Courts23 Feb 2018Dismissed
AJAY GUPTA AND ANOTHER Vs STATE THROUGH P/S CHANNI HIMMAT
Jammu And Kashmir High Court · (2018) 02 J&K CK 0061
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 307, 452Code of Criminal Procedure, 1973 — Section 164A, 497AArms Act, 1959 — Section 4, 25
High Courts23 Feb 2018Disposed Of
JATINDER SINGH Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 02 J&K CK 0060
Constitution of India, 1950 — Article 21, 226Jammu and Kashmir Electricity Act, 1997 — Section 33
High Courts23 Feb 2018
PARSHOTAM KUMAR SHARMA AND ORS Vs B R SHARMA, CHIEF SECRETARY AND ORS
Jammu And Kashmir High Court · (2018) 02 J&K CK 0059
High Courts19 Feb 2018Dismissed
RAJESH KUMAR ABROL Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 02 J&K CK 0058
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 376, 420, 493, 494, 495Code of Criminal Procedure, 1973 — Section 497C
High Courts16 Feb 2018Dismissed
STATE OF JAMMU & KASHMIR Vs ASHOK KUMAR
Jammu And Kashmir High Court · (2018) 02 J&K CK 0068
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 376
High Courts16 Feb 2018Dismissed
State of J&K Vs Mohammad Maqbool Dar & ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0022
Code of Criminal Procedure, 1973, Section 342 -Ranbir Penal Code, 1860, Section 498A, Section 306
High Courts16 Feb 2018Dismissed
Prof. (Dr.) Khurshid Iqbal Andrabi Vs State of J&K & ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0021
Constitution of India, Article 14, Article 16 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Dissolution of a Distr
High Courts16 Feb 2018
Mohammad Ishaq Pampori Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0001
High Courts15 Feb 2018Dismissed
Google India Pvt. Ltd. Vs Tyndale Byscoe and Mallison Society
Jammu And Kashmir High Court · (2018) 02 J&K CK 0020
Code of Civil Procedure, 1908, Order 1Rule 10, Order 7Rule 11, Section 151 - Saving of Inherent powers of Court
High Courts15 Feb 2018Allowed
Abdul Hamid Wani Vs State of J&K and others.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0019
Ranbir Penal Code, 1860, Section 120B, Section 467, Section 420A -Jammu and Kashmir Prevention of Corruption Act, 2006, Section 5
High Courts15 Feb 2018Disposed Off
Abdul Gani Rather Vs State of JK and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0008
High Courts15 Feb 2018Dismissed
National Insurance Company Limited Vs Mohammad Ibrahim Suhail and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0007
High Courts13 Feb 2018Dismissed
Mehraj-ud-din Bhat Vs State of J&K & ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0025
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 13, Section 17 - Enforcement of security interest - Right to appeal
High Courts13 Feb 2018Dismissed
State of J&K and others Vs Jehangir Ahmad Rather and another
Jammu And Kashmir High Court · (2018) 02 J&K CK 0005